Tribunals and Commissions13 Feb 2023Allowed
Ravinder Kumar Goyal Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0055
Income Tax Act, 1961 — Section 2(14), 54F
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 471 of 592
Tribunals and Commissions13 Feb 2023Allowed
Pawan Raj Goyal Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0054
Income Tax Act, 1961 — Section 44AA, 44AD, 44ADA, 69A, 115BBE, 127, 132, 139, 142(1), 143(3), 153A, 154, 263
Tribunals and Commissions13 Feb 2023Allowed
M/S. Uday Punj (HUF) Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0053
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(1), 143(3), 263
Tribunals and Commissions13 Feb 2023Allowed/Dismissed
Cobra Instalaciones Y Servicios S.A Vs Asst. Director Of Income Tax
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0052
Income Tax Act, 1961 — Section 40(a)(i), 92CA(4), 115JB, 143(3)
Tribunals and Commissions10 Feb 2023Dismissed
M/S. Hazari Lal Kesari Chand Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0050
Income Tax Act, 1961 — Section 69A, 132, 133(6), 143(1), 147, 148, 271(1)(c)
Tribunals and Commissions10 Feb 2023Partly Allowed
M/S. Eland International Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0018
Income Tax Act, 1961 — Section 68, 69A, 148, 250
Tribunals and Commissions10 Feb 2023Dismissed
ACIT Vs Drishti Soft Solutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0017
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 10(23FB), 37, 37(1), 56(2)(viib), 143(3)
Tribunals and Commissions10 Feb 2023Dismissed
DCIT Vs Indian Farmers Fertiliser Cooperative Limited
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0016
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii), 8(2)(ii)Income Tax Act, 1961 — Section 14A
Tribunals and Commissions09 Feb 2023Allowed
M/S. Rallison Electricals Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0028
Income Tax Act, 1961 — Section 133(6)
Tribunals and Commissions09 Feb 2023Dismissed
Naresh Kumar Chawla Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0027
Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36(1)(va), 37(1), 43B, 80IA, 139(1), 143(1), 143(1)(a), 143(1)(ii), 143(1)(iv), 143(3)
Tribunals and Commissions09 Feb 2023Allowed
M/S. Y. P. Infrastructure Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0026
Income Tax Act, 1961 — Section 139(1), 143(3), 153A, 153C, 153C(1), 254
Tribunals and Commissions09 Feb 2023Allowed
Valvoline Cummins Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0025
Income Tax Act, 1961 — Section 142(1), 143(2)
Tribunals and Commissions09 Feb 2023Allowed
Yum Restaurants Marketing Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0024
Tribunals and Commissions09 Feb 2023Allowed
M/S Alpha Pacific Engineers Pvt. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0023
Income Tax Act, 1961 — Section 36(1)(va), 115JB, 142(1), 143(2), 143(3), 144B, 263
Tribunals and Commissions09 Feb 2023Partly Allowed
Athena Infrastructure Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0022
Income Tax Act, 1961 — Section 10(34), 68
Tribunals and Commissions09 Feb 2023Allowed
M/S Travelport LP Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0021
Income Tax Act, 1961 — Section 2(22A), 2(23), 2(23A), 92CA(1), 92CA(3), 143(3), 144C, 144C(1), 144C(15)(b), 147, 148, 234A, 234B, 234C
Tribunals and Commissions09 Feb 2023Dismissed
ACIT Vs M/S. National Textile Corporation Limited
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0020
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A
Tribunals and Commissions09 Feb 2023Allowed
PVR Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0019
Income Tax Act, 1961 — Section 194C, 194I, 201, 201(1A)
Tribunals and Commissions08 Feb 2023Dismissed
ACIT Vs Vishal Chain & Jewellery Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0046
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 131, 143(1), 143(3)
Tribunals and Commissions08 Feb 2023Allowed
Vinita Chaudhary Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0031
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 147, 148