Tribunals and Commissions21 Feb 2023Dismissed
DCIT Vs Society For Educational Excellence
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0108
Income Tax Act, 1961 — Section 11, 11(4A), 12, 143(1), 143(2), 143(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 469 of 592
Tribunals and Commissions21 Feb 2023Partly Allowed
ESS (Formerly Known As ESPN Star Sports), C/O Star India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0107
Income Tax Act, 1961 — Section 9(1)(i), 9(1)(vi), 2(dd), 40(a)(ia), 143(3), 144C(13), 194J, 234B, 253, 271(1)(c)Copyright Act, 1957 — Section 14
Tribunals and Commissions20 Feb 2023Allowed
Tianjian Tianshi India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0076
Income Tax Act, 1961 — Section 144, 144C
Tribunals and Commissions20 Feb 2023Partly Allowed
Rekha Sanjay Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0075
Income Tax Act, 1961 — Section 69, 69B, 144, 147, 148
Tribunals and Commissions20 Feb 2023Partly Allowed
Netafim Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0074
Income Tax Act, 1961 — Section 143(3), 144C(13)
Tribunals and Commissions20 Feb 2023Dismissed
John Wiley & Sons, Inc Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0073
Tribunals and Commissions17 Feb 2023Allowed
Reverse Age Health Services Pte Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0092
Income Tax Rules, 1962 — Rule 10U, 10U(1)(a), 10U(1)(d), 18(6)Income Tax Act, 1961 — Section 4, 5, 90, 90(1), 90(2), 90(2A), 90(4), 90(5), 101, 119, 143(3), 144C(13)
Tribunals and Commissions17 Feb 2023Allowed
MPJS Educational Trust Vs ITO(E)
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0085
Income Tax Act, 1961 — Section 11, 12A, 143(3)
Tribunals and Commissions17 Feb 2023Dismissed
Renu Khurana Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0084
Income Tax Act, 1961 — Section 48, 143(3), 144, 144C(13)
Tribunals and Commissions17 Feb 2023Dismissed
DCIT Vs Hotchand Techchand Punjabi
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0083
Income Tax Rules, 1962 — Rule 46A, 46A(4)Income Tax Act, 1961 — Section 69B, 133(6), 142(1), 144, 147, 148, 250, 250(4), 251, 295(2)(mm)
Tribunals and Commissions17 Feb 2023Partly Allowed
Gyan Chand Sharma Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0082
Income Tax Act, 1961 — Section 68, 69A, 133(6), 139, 143(1), 143(3), 147, 151
Tribunals and Commissions17 Feb 2023Dismissed
DCIT Vs M/S. Bently Nevada LLC
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0081
Income Tax Act, 1961 — Section 14A, 260A, 271(1)(c)
Tribunals and Commissions17 Feb 2023Allowed
Shrim Software Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0080
Income Tax Act, 1961 — Section 48, 50C, 50C(3), 250
Tribunals and Commissions17 Feb 2023Dismissed
ACIT Vs Anju Jain,
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0079
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6), 27Income Tax Act, 1961 — Section 10(38), 49(2), 68, 143(2), 292BB
Tribunals and Commissions17 Feb 2023Allowed
ACIT Vs Atul Kumar Gupta
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0078
Income Tax Act, 1961 — Section 69, 69A, 132, 132(4A), 139, 143(3), 153A, 153C, 156, 271(1)(c), 292C
Tribunals and Commissions17 Feb 2023Dismissed
Addl.CIT Vs VLCC Personal Care Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0077
Income Tax Act, 1961 — Section 10B, 80IB, 80IC, 143(1), 143(3)
Tribunals and Commissions16 Feb 2023Allowed
Dharampal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0093
Income Tax Act, 1961 — Section 54B, 271, 271(1)(c), 274
Tribunals and Commissions16 Feb 2023Allowed
Span Air Pvt. Ltd, Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0091
Income Tax Act, 1961 — Section 4, 5, 9, 90, 90(2), 91, 154, 195, 200A, 206A, 206AA
Tribunals and Commissions16 Feb 2023Dismissed
DCIT Vs Praveen Gupta
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0090
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions16 Feb 2023Dismissed
ACIT Vs ABW Infrastructure Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0089
Income Tax Act, 1961 — Section 68, 143(3), 147, 178(6)Insolvency and Bankruptcy Code, 2016 — Section 7, 14, 14(a), 14(b), 14(c), 14(d)