Tribunals and Commissions28 Feb 2023Dismissed
Padam Singh Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0130
Income Tax Act, 1961 — Section 44AD, 68, 143(3), 144
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 467 of 592
Tribunals and Commissions28 Feb 2023Partly Allowed
Huawei Technologies Co. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0129
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 5(2), 9(1)(i), 9(1)(vi), 44BB, 44BBA, 133A, 143(3), 144C(13), 154(2), 234B, 254(2), 270A
Tribunals and Commissions28 Feb 2023Allowed
Adobe Systems Software Ireland Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0128
Income Tax Act, 1961 — Section 44BB, 44BBA, 143(3), 144C(13), 234D, 244A, 270A, 274
Tribunals and Commissions28 Feb 2023Partly Allowed
Shangri-La International Hotel Management Pte. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0127
Income Tax Act, 1961 — Section 9(1)(v), 9(1)(vi), 9(1)(vii), 143(3), 144C(13)
Tribunals and Commissions28 Feb 2023Allowed
M/S. Technip Energies Italy S.P.A Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0126
Income Tax Rules, 1962 — Rule 10, 10(i), 10(ii)Income Tax Act, 1961 — Section 40A(2)(b), 40A(2), 44AA, 44AB, 44BBB, 44BBB(1), 44BBB(2), 92, 92BA, 92F(ii), 143(3), 144C, 144C(8), 144C(10), 144C(13), 234D
Tribunals and Commissions28 Feb 2023Allowed
Nutan Growth Fund Pvt. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0125
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56, 56(2)(viia), 69, 142(1), 143(2), 143(3), 148, 263
Tribunals and Commissions27 Feb 2023Allowed
Sainik Filling Station Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0139
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 37(1), 40A(3), 143(1), 143(2), 143(3), 144, 147, 148, 151, 234A, 234B
Tribunals and Commissions27 Feb 2023Dismissed
Ashwani Sharma Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0138
Income Tax Act, 1961 — Section 142(1), 144, 148, 271(1)(b)
Tribunals and Commissions27 Feb 2023Allowed
Sanjay Sharma Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0137
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 54, 54B, 54F, 144, 147, 264, 271(1)(c)
Tribunals and Commissions27 Feb 2023Dismissed
ACIT Vs Pawansut Holdings Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0136
Income Tax Act, 1961 — Section 132, 132(4), 142(1), 143(1), 143(2), 143(3), 153A, 153C, 250(6)
Tribunals and Commissions27 Feb 2023Partly Allowed
Sanjiv Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0135
Income Tax Act, 1961 — Section 54F, 56, 56(vii)(b), 132, 133(6), 142(1), 143(3), 144, 147, 148, 153A, 234A, 234B, 234C, 250(6)
Tribunals and Commissions27 Feb 2023Partly Allowed
Narayan (Deceased) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0124
Income Tax Act, 1961 — Section 143(2), 143(3), 234B, 234C
Tribunals and Commissions27 Feb 2023Allowed
Adietika Pharma Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0123
Tribunals and Commissions24 Feb 2023Partly Allowed/Dismissed
Poonam Malhotra Vs DCIT
Income Tax Appellate Tribunal · Casename Councel Citation File No Coram Bench Acts Result
Income Tax Act, 1961 — Section 24B, 68, 115BBE, 132, 133(6), 142(1), 143(1), 143(3), 153A, 153A(1), 271(1)(c)
Tribunals and Commissions24 Feb 2023Dismissed
ACIT Vs Chanchal Taneja
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0121
Income Tax Act, 1961 — Section 68, 132, 139, 143(3), 148, 153A
Tribunals and Commissions24 Feb 2023Partly Allowed
M/S. Tempo Automobiles Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0120
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(vi), 36(1)(va), 36(1)(iv), 40A, 40A(7), 43B, 43B(b), 143(1)
Tribunals and Commissions24 Feb 2023Allowed
Subhash Gujar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0119
Income Tax Act, 1961 — Section 127, 142(1), 143(2), 143(3), 147, 148, 151, 271(1)(c), 292BB
Tribunals and Commissions24 Feb 2023Dismissed
ACIT Vs Cvent India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0118
Income Tax Act, 1961 — Section 30, 36, 37(1), 43, 43(2), 143(3)Expenditure Act, 1957 — Section 2(h)
Tribunals and Commissions24 Feb 2023Dismissed
G. S. Developers & Contractors Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0117
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(v), 36(1)(va), 43B, 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv)Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions24 Feb 2023Allowed
Ritu Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0116
Income Tax Act, 1961 — Section 54, 54(1), 54(2), 54F, 68, 133(6), 139, 139(1), 139(4), 139(5), 143(1), 143(3), 251, 251(1)(a), 251(2)