Tribunals and Commissions23 Feb 2023Allowed
Shiv Kumar Sharma Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0101
Income Tax Act, 1961 — Section 131, 132, 132(4), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 468 of 592
Tribunals and Commissions23 Feb 2023Dismissed
Kapil Kumar Nehra Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0100
Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36, 36(1)(va), 43B, 43b(b), 139(1), 143(1), 143(1)(a), 143(1)(ii), 143(1)(iv), 143(3)Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions23 Feb 2023Allowed
Rishabh Mining Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0099
Income Tax Act, 1961 — Section 143(1), 154, 249(2)
Tribunals and Commissions23 Feb 2023Dismissed
ACIT Vs Gurnihal Singh Pirzada
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0098
Income Tax Act, 1961 — Section 139(1), 142(1), 143(2), 143(3), 147, 148, 256(1), 292B, 292BB
Tribunals and Commissions23 Feb 2023Partly Allowed
Tahiliani Design Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0097
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions23 Feb 2023Dismissed
ITO(E) Vs Canara Bank Relief And Welfare Society
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0096
Income Tax Rules, 1962 — Rule 17Income Tax Act, 1961 — Section 2(5), 2(8), 11, 11(2), 12, 12A, 139, 143(1), 143(3), 147, 148, 148(1)
Tribunals and Commissions23 Feb 2023Partly Allowed/Allowed
Rajesh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0095
Income Tax Act, 1961 — Section 80C, 142(1), 143(2), 143(3), 271(1)(c), 292BB
Tribunals and Commissions23 Feb 2023Partly Allowed
Aerens Jai Realty Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0094
Income Tax Act, 1961 — Section 132, 132(1), 132(4), 133A, 133A(3)(ia), 142(1), 143(2), 143(3), 153, 153A, 153A(a), 153A(b), 153B, 153C, 156, 220(6), 29CC
Tribunals and Commissions22 Feb 2023Dismissed
Manish Bearing Enterprises Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0106
Income Tax Act, 1961 — Section 68
Tribunals and Commissions22 Feb 2023Dismissed
DCIT Vs M/S. Personiv Contact Centres India (P) Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0105
Income Tax Act, 1961 — Section 9, 9(1)(vii), 40(a)(i), 40(a)(ia), 143(3), 192, 194C, 194EE, 194F, 194J, 195, 195(1), 195(2)Copyright Act, 1957 — Section 52
Tribunals and Commissions22 Feb 2023Allowed
Naveen Chandra Bhatt Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0104
Income Tax Act, 1961 — Section 143(1), 249(3)Arbitration and Conciliation Act, 1996 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12A
Tribunals and Commissions22 Feb 2023Partly Allowed
Smiths Detection Asia Pacific Pte Ltd Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0103
Income Tax Act, 1961 — Section 9, 143(3), 144C(13)
Tribunals and Commissions22 Feb 2023Partly Allowed
Vikas Gupta Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0102
Income Tax Act, 1961 — Section 143(1), 147, 148, 151, 260A
Tribunals and Commissions21 Feb 2023Dismissed
Jetair Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0115
Income Tax Act, 1961 — Section 36(1)(iii), 142(1), 143(2), 143(3), 250(6)
Tribunals and Commissions21 Feb 2023Allowed
Reena Jain Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0114
Income Tax Act, 1961 — Section 142(1), 143(3), 143(3A), 143(3B), 272(1)(d), 272A(1)(d)
Tribunals and Commissions21 Feb 2023Allowed
Singh Infrastructure India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0113
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68
Tribunals and Commissions21 Feb 2023Partly Allowed
Surender Kumar Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0112
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 145(3), 147, 148, 250
Tribunals and Commissions21 Feb 2023Dismissed
ACIT Vs Alchemist Aviation Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0111
Income Tax Act, 1961 — Section 68, 144, 145(3), 153C
Tribunals and Commissions21 Feb 2023Allowed
Viswanathan Securities Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0110
Income Tax Act, 1961 — Section 143(3), 147, 148, 148(1), 148(2), 149, 151(1), 292B
Tribunals and Commissions21 Feb 2023Allowed
B.R. Goel & Sons (HUF) Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 143(1), 143(3), 147, 147(a), 148, 151(2)