Tribunals and Commissions13 Mar 2023Allowed
AVL Technical Centre Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0042
Income Tax Act, 1961 — Section 92CA, 92CA(1), 234B, 234C, 271(1)(c)
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Income Tax Appellate Tribunal judgments
11,831 judgments · page 465 of 592
Tribunals and Commissions13 Mar 2023Allowed
Jaiprakash Associates Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0041
Income Tax Act, 1961 — Section 40a(ai), 201
Tribunals and Commissions13 Mar 2023Partly Allowed
M/S. Botil Oil Tools India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0040
Income Tax Act, 1961 — Section 35(2AB), 133(6), 143(3)
Tribunals and Commissions13 Mar 2023Allowed
Shikshadeep Education Trust Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0039
Income Tax Act, 1961 — Section 11, 11(1), 11(4A), 12, 154, 164(2)
Tribunals and Commissions10 Mar 2023Allowed
Vivek Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0032
Income Tax Act, 1961 — Section 69
Tribunals and Commissions10 Mar 2023Allowed
Davinder Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0031
Income Tax Act, 1961 — Section 10(37), 143(1), 154
Tribunals and Commissions10 Mar 2023Allowed/Partly Allowed
Sunil Sethi Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0030
Income Tax Act, 1961 — Section 69A, 132(1), 143(2), 251
Tribunals and Commissions10 Mar 2023Allowed
M/S. PVR Pictures Ltd. Vs Dy.CIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0029
Income Tax Act, 1961 — Section 32(2), 115JB, 115JB(2)(iii), 143(3)
Tribunals and Commissions09 Mar 2023Allowed
Aleenjeet Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0028
Income Tax Act, 1961 — Section 44AF, 143(3), 147
Tribunals and Commissions09 Mar 2023Partly Allowed
Abhay Bhardwaj Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0027
Income Tax Act, 1961 — Section 69, 69A, 115BBE, 143(1), 234B, 234C
Tribunals and Commissions09 Mar 2023Partly Allowed
Manohar Education Society Vs ITO(E)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0026
Income Tax Act, 1961 — Section 2(15), 10(23c), 10(23c)(iiiad), 13, 13(3), 143(1), 143(3), 164(6), 250(6)
Tribunals and Commissions09 Mar 2023Dismissed
Mother Gian Educational Society Vs ITO(E)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0025
Income Tax Act, 1961 — Section 11, 12A, 68, 69C, 143(3), 147, 148, 151
Tribunals and Commissions09 Mar 2023Dismissed
Nishchint Bagga Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0024
Income Tax Act, 1961 — Section 143(2), 143(3), 144, 147, 148, 250(6), 254
Tribunals and Commissions09 Mar 2023Partly Allowed
TGE Gas Engineering Gmbh Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0023
Income Tax Act, 1961 — Section 139(1), 142(1), 143(1), 143(3), 144C, 144C(13), 270A
Tribunals and Commissions09 Mar 2023Allowed
M/S. Tata NYK Shipping Pte. Ltd Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0022
Income Tax Rules, 1962 — Rule 10EIncome Tax Act, 1961 — Section 5(2), 9, 9(1)(vi), 44B, 92A, 92A(1), 92A(2), 92CA(1), 92CA(3), 92E, 142(1), 143(2), 143(3), 172, 263
Tribunals and Commissions06 Mar 2023Dismissed
Concentrix CVG Customer Management Group Inc. Vs Deputy Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0016
Income Tax Act, 1961 — Section 9, 9(1)(b), 10A, 143(3), 144C
Tribunals and Commissions06 Mar 2023Partly Allowed
Ashok Kumar Agarwal Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0015
Income Tax Act, 1961 — Section 54B, 147, 148, 151
Tribunals and Commissions06 Mar 2023Partly Allowed
Uday Management Services Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0014
Income Tax Act, 1961 — Section 37(1)
Tribunals and Commissions03 Mar 2023Dismissed
Megha Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0021
Income Tax Act, 1961 — Section 10(38), 68, 69A, 69C, 115BBE, 143(3), 148, 249(2), 249(4), 250, 250(2)(b), 251, 251(2)
Tribunals and Commissions03 Mar 2023Partly Allowed
UOP India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0020
Income Tax Rules, 1962 — Rule 10B(2), 10B(4)Income Tax Act, 1961 — Section 92C(2), 234B, 271(1)(c)