Tribunals and Commissions16 Mar 2023Dismissed
ACIT Vs M/S Indian Farm Forestry Development Cooperative Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0058
Income Tax Act, 1961 — Section 28, 37, 37(1), 43, 80G, 143(3), 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 464 of 592
Tribunals and Commissions16 Mar 2023Dismissed
National Housing Bank Vs CIT(A)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0057
Income Tax Act, 1961 — Section 2924)(x), 36(1)(va), 43B, 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a)(iv)Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions16 Mar 2023Allowed
P M Nargunam Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0056
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 68, 131, 132, 139(1), 142(1), 143(2), 143(3), 147, 148, 234B, 271(1)(c), 292BB
Tribunals and Commissions16 Mar 2023Allowed
Delhivery Pvt. Ltd Vs Pr. CIT-3
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0055
Income Tax Act, 1961 — Section 2(43), 14A, 37, 37(1), 40(a)(ii), 43B, 143(3), 201(1A), 206C(7), 263, 263(1)
Tribunals and Commissions16 Mar 2023Dismissed
DCIT Vs BDR Builders & Developers P. Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0054
Income Tax Act, 1961 — Section 68, 139(1), 143(3), 153A, 271(1)(c)
Tribunals and Commissions16 Mar 2023Dismissed
M/S. Incedo Technology Solutions Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0053
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a), 143(1)(a)(iv), 143(3), 154Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions15 Mar 2023Dismissed
ACIT Vs Sadhna Aggarwal
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0065
Income Tax Act, 1961 — Section 24, 24(b), 48, 143(3)
Tribunals and Commissions15 Mar 2023Partly Allowed
DCM Shriram Industries Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0064
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 2(24), 2(24)(vd), 14A, 28, 45, 56, 80IA, 115JB, 115BBG, 115P, 133(6), 154, 234A
Tribunals and Commissions15 Mar 2023Dismissed
DCIT Vs M/S. Kissandhan Agri Financial Services Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0063
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2)Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 56(2)(viib), 143(3)
Tribunals and Commissions15 Mar 2023Partly Allowed
M/S. Vetco Gray Pte. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0062
Income Tax Act, 1961 — Section 44BB, 143(3), 144C(13), 234A, 234B, 263
Tribunals and Commissions15 Mar 2023Partly Allowed
M/S VRP Landbase (P) Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0061
Income Tax Act, 1961 — Section 68, 144
Tribunals and Commissions14 Mar 2023Partly Allowed
Sunil Kumar Bagga Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0038
Income Tax Act, 1961 — Section 68, 143(3), 144, 147, 148
Tribunals and Commissions14 Mar 2023Dismissed
DCIT Vs M/S. PTC India Financial Services Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0037
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 32, 143(1)
Tribunals and Commissions14 Mar 2023Dismissed
Pooja Jain Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0036
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 131
Tribunals and Commissions14 Mar 2023Dismissed
DCIT Vs Havells India Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0035
Income Tax Act, 1961 — Section 115JB, 143(3), 154, 250, 271(1)(c)
Tribunals and Commissions14 Mar 2023Dismissed
ITO Vs M/S Baba Alloys Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0034
Income Tax Rules, 1962 — Rule 46A, 46A(1)(d)Income Tax Act, 1961 — Section 68, 131, 132(4), 133(6), 153A, 277A
Tribunals and Commissions14 Mar 2023Dismissed
ITO Vs Shobha Agnihotri
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0033
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(16A), 68, 117, 117(1), 120, 120(1), 120(2), 142(1), 143(3), 144, 147, 148, 268A, 268A(1)Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1)
Tribunals and Commissions13 Mar 2023Partly Allowed
Boston Scientific India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal ·
Income Tax Rules, 1962 — Rule 10BIncome Tax Act, 1961 — Section 32, 37, 37(1), 143(3), 144B, 144C(1), 194J
Tribunals and Commissions13 Mar 2023Allowed
Paramount Restaurants Pvt. Ltd Vs CIT(A)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0044
Income Tax Act, 1961 — Section 22, 23, 23(1), 194, 194C, 194I, 201(1A)
Tribunals and Commissions13 Mar 2023Allowed
Shambhu Dayal Harish Chand Charitable Trust Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0043
Income Tax Act, 1961 — Section 11(1), 11(2), 139(1), 143, 143(1), 154