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Income Tax Appellate Tribunal judgments

11,831 judgments · page 462 of 592

Tribunals and Commissions24 Mar 2023Allowed

Delhi Cargo Service Center Vs ACIT

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0091

Income Tax Act, 1961 — Section 37(1), 43B, 56(2)(viib), 92CA, 142(1), 143(2), 143(3), 144C, 144C(1), 144C(2), 144C(5), 144C(13), 271(1)(c)
Tribunals and Commissions24 Mar 2023Allowed

Bharti Land Limited Vs ACIT

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0089

Income Tax Rules, 1962 — Rule 27Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 10(20), 37(1), 40(a)(ia), 194, 196, 201, 271C
Tribunals and Commissions23 Mar 2023Dismissed

OPAL Buildwell Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0097

Income Tax Act, 1961 — Section 68, 132, 143(1), 143(3), 147, 148, 149, 150, 150(1), 150(2), 153A, 153C
Tribunals and Commissions23 Mar 2023Dismissed

Kamlesh Vs ITO

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0087

Income Tax Act, 1961 — Section 68, 147, 148, 151
Tribunals and Commissions23 Mar 2023Partly Allowed

Jasneet Kaur Chattwal Vs ITO

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0085

Income Tax Act, 1961 — Section 132, 139, 143(3), 147, 148, 149, 151, 153, 1453A, 153C, 271(1)(c)
Tribunals and Commissions23 Mar 2023Allowed

Ancha Shankar Rao Vs ACIT

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0084

Income Tax Act, 1961 — Section 139(1), 148, 271, 271(1)(c), 271F, 274, 275
Tribunals and Commissions22 Mar 2023Dismissed

DCIT Vs M/S. KDS Corporation Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0080

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 132, 132(1), 133A, 143(2), 143(3), 153A
Tribunals and Commissions22 Mar 2023Allowed

Inter Globle Aviation Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0079

Income Tax Act, 1961 — Section 143(3), 144B, 250, 271DA, 234B, 234C, 271DADirect Tax Vivad Se Vishwas Act, 2020 — Section 5(1)