Tribunals and Commissions05 Apr 2023Allowed
M/S Inter Continental Hotels Group (Asia Pacific) Pte Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0009
Income Tax Act, 1961 — Section 9(1)(v), 9(1)(vi), 9(1)(vii), 143(3), 144C(13)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 461 of 592
Tribunals and Commissions05 Apr 2023Allowed
Ansal Properties & Infrastructure Ltd Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0008
Income Tax Act, 1961 — Section 80IB, 80IB(10), 271(1)(c), 274
Tribunals and Commissions05 Apr 2023Partly Allowed
Anu Gera Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0007
Income Tax Act, 1961 — Section 45, 54, 54(1), 143(1)Registration Act, 1908 — Section 17
Tribunals and Commissions03 Apr 2023Dismissed
Gautam Chadha(Late) Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0012
Income Tax Act, 1961 — Section 158A(1), 158A(3), 250, 256, 257, 261
Tribunals and Commissions31 Mar 2023Partly Allowed
Dharampal Premchand Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0112
Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 10AA, 10AA(6), 10(34), 14A, 72(1), 74(1), 74(3), 80IA(8), 143(3)
Tribunals and Commissions31 Mar 2023Dismissed
Gardenia India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0111
Income Tax Act, 1961 — Section 56, 69, 69A, 131, 132, 153A, 143(3), 250
Tribunals and Commissions31 Mar 2023Allowed
Grant Thornton India LLP Vs JCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0110
Income Tax Act, 1961 — Section 40(a)(ia)
Tribunals and Commissions31 Mar 2023Dismissed
Mohd. Mehfooz, Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0109
Income Tax Act, 1961 — Section 68, 144AB, 145(3)
Tribunals and Commissions31 Mar 2023Partly Allowed
Lahmeyer International Gmbh, Vs DDIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0108
Income Tax Act, 1961 — Section 44D, 44DA, 234B, 234C, 271(1)(C)
Tribunals and Commissions31 Mar 2023Partly Allowed
M/S. Pacific Crest Pte. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0107
Income Tax Act, 1961 — Section 9(1)(vi), 28, 41, 42, 43, 43A, 44AB, 44BB, 44BB(1), 44D, 44DA, 115A, 133(6), 142(1), 143(3), 144, 144(1)(b), 144C, 147, 148, 195, 234A, 234B, 293A
Tribunals and Commissions31 Mar 2023Allowed
ACIT Vs Msg Finance India P. Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0106
Income Tax Rules, 1962 — Rule 112(1)Income Tax Act, 1922 — Section 22(4), 37(1)Income Tax Act, 1961 — Section 68, 131, 131(1), 132, 142, 142(1), 143(3), 153A
Tribunals and Commissions31 Mar 2023Partly Allowed
Living Media India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0105
Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 43B, 43B(1), 43B(F), 115JB, 143(3), 144C
Tribunals and Commissions28 Mar 2023Dismissed
ACIT Vs M/S. Authentic Infosystems Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0104
Income Tax Act, 1961 — Section 68, 69A, 132, 143(3), 153A
Tribunals and Commissions28 Mar 2023Allowed
M/S. A2Z Maintenance & Engineering Services Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0103
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 35D, 35D(1), 43(5), 73, 132, 132(4), 153A, 271, 271(1B), 271(1)(c), 274
Tribunals and Commissions27 Mar 2023Dismissed
Dy. Commissioner Of Income Tax Vs Anand Kumar Minda
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0096
Tribunals and Commissions27 Mar 2023Allowed
M/S. Fine Gujaranwala Jewellers Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0095
Income Tax Act, 1962 — Rule 114EIncome Tax Act, 1961 — Section 44AB, 68, 115BBE, 142(1), 142(2), 285BA
Tribunals and Commissions27 Mar 2023Dismissed
Dy. CIT Vs M/S. JITE Shipyard Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0094
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(34), 14A, 115J, 115JB, 143(3)
Tribunals and Commissions27 Mar 2023Allowed
Jmk Enterprises Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0093
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 192, 192B
Tribunals and Commissions24 Mar 2023Dismissed
M/S. Panalpine World Transport India Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0102
Income Tax Appellate Tribunal Rules, 1963 — Rule 4, 4(1)Income Tax Act, 1961 — Section 127, 143(3), 144C(13), 260A, 269
Tribunals and Commissions24 Mar 2023Partly Allowed
WSP Consultants India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0101
Income Tax Act, 1961 — Section 143(3), 144C(1)