Tribunals and Commissions17 Apr 2023Dismissed
Abhik Finance Pvt.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0041
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 459 of 592
Tribunals and Commissions17 Apr 2023Allowed
M/S. Glen Propbuild Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0040
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148, 250(6)
Tribunals and Commissions17 Apr 2023Allowed
Kunwar Ayub Ali Vs ITO
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0039
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(1), 144, 147, 148, 148(2)
Tribunals and Commissions17 Apr 2023Dismissed
Dy. C.I.T. Vs Sanjay Singhal
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0038
Income Tax Act, 1961 — Section 69A, 115BBE, 132, 133A, 143(3), 153A
Tribunals and Commissions17 Apr 2023Allowed
Shobha Jain Vs Dy. C.I.T.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0037
Income Tax Act, 1961 — Section 69A, 115BBE, 131, 131(1A), 271AAB
Tribunals and Commissions17 Apr 2023Dismissed
Vikram Dhirani Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0036
Income Tax Act, 1961 — Section 131, 132(4), 142(1), 143(2), 143(3), 153A, 153B, 271(1)(b), 271(1)(c)
Tribunals and Commissions17 Apr 2023Allowed
Ajay Kumar Mishra Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0035
Income Tax Rules, 1962 — Rule 128, 128(8), 128(8)(ii), 128(9)Income Tax Act, 1961 — Section 10A(5), 44BBB, 80AC, 80-IA(7), 90, 90(2), 91, 139(1), 143(1)(a), 143(3), 144B, 234A, 234B, 234C, 295, 295(1), 295(2)(ha)
Tribunals and Commissions17 Apr 2023Allowed
UK Grid Solution Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0034
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9, 9(1)(i), 44BBB, 90(2), 143(3), 144C(13), 234A, 234B, 234CIndian Contract Act, 1872 — Section 182
Tribunals and Commissions13 Apr 2023Allowed
Passion Commodities Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0082
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 127(2), 143(2), 143(3)
Tribunals and Commissions13 Apr 2023Allowed
Jiva Ayurvedic Pharmacy Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0030
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions13 Apr 2023Allowed
Rajat Agarwal Vs Asst. Director Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0029
Income Tax Act, 1961 — Section 90, 90A, 143(1), 154, 250
Tribunals and Commissions13 Apr 2023Dismissed
M/S. Willard India Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0028
Income Tax Act, 1961 — Section 143(1)
Tribunals and Commissions13 Apr 2023Dismissed
Dy. Commissioner Of Income-Tax Vs M/S Paswara Papers Ltd
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0027
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions13 Apr 2023Dismissed
Income Tax Officer Vs M/S. Patent Tea Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0026
Income Tax Act, 1961 — Section 44AB, 68, 145
Tribunals and Commissions13 Apr 2023Dismissed
ACIT Vs M/S. Jay Ushin Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0025
Income Tax Act, 1961 — Section 40(a)(ia)
Tribunals and Commissions13 Apr 2023Dismissed
DCIT Vs M/S. Jaguar Buildcon Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0024
Income Tax Act, 1961 — Section 68, 80HH, 80I, 142(1), 147, 147(1), 148(1), 148(2), 153A
Tribunals and Commissions13 Apr 2023Allowed
M/S. Vital Wires Consulting Private Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0023
Income Tax Act, 1961 — Section 194J
Tribunals and Commissions12 Apr 2023Dismissed
ACIT Vs Anuj Bansal
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0083
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 69A, 143(3), 145(3), 151, 153A, 153B, 153D
Tribunals and Commissions12 Apr 2023Allowed
Navneet Dutta Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0033
Income Tax Act, 1961 — Section 24, 154
Tribunals and Commissions12 Apr 2023Allowed
M/S. Hindustan Coca-Cola Beverages Pvt. Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0032
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 143(2), 143(3), 263