Tribunals and Commissions27 Apr 2023Allowed
DCIT Vs Mahanagar Telephone Nigam Ltd
Income Tax Appellate Tribunal ·
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(3), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 457 of 592
Tribunals and Commissions27 Apr 2023Dismissed
Assistant Commissioner Of Income Tax Vs Nagender
Income Tax Appellate Tribunal ·
Income Tax Act, 1961 — Section 132, 142(1), 144, 147, 148, 153A
Tribunals and Commissions27 Apr 2023Dismissed
Kailash Mittal Vs Acit
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0080
Income Tax Act, 1961 — Section 69A, 115BBE, 132(1), 153A
Tribunals and Commissions27 Apr 2023Dismissed
ITO Vs Yamuna Builders Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0079
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148
Tribunals and Commissions27 Apr 2023Dismissed
Jindal Saw Limited Vs Acit
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0078
Income Tax Act, 1961 — Section 139(1), 143(1)
Tribunals and Commissions27 Apr 2023Allowed
Chadha Sugars And Industries P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0077
Income Tax Act, 1961 — Section 194C, 194I, 201(1), 201(1A)
Tribunals and Commissions27 Apr 2023Dismissed
Assistant Commissioner Of Income Tax Vs Krishan Kumar
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0076
Income Tax Act, 1961 — Section 56(2), 56(2)(vi), 132, 144, 153A, 153C
Tribunals and Commissions27 Apr 2023Allowed
Poltavsky Tps Power Services Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0075
Income Tax Act, 1961 — Section 68, 133(6), 143(1), 143(3), 145(3), 147, 148, 151
Tribunals and Commissions27 Apr 2023Dismissed
S.K. Gupta Vs A.C.I.T
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0074
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 4, 37(1), 68, 127, 132, 132(4A), 143(3), 148, 153A, 234, 234A, 251(2), 292B, 292C
Tribunals and Commissions27 Apr 2023Allowed
ACIT Vs Idemitsu Lube India P. Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0073
Income Tax Act, 1961 — Section 43A, 43AA, 115JB, 143(3)
Tribunals and Commissions26 Apr 2023Allowed
M/S. Blue Bell Proptech Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0072
Income Tax Act, 1961 — Section 36(1)(iii), 92CA(3), 143(3), 144C, 234B
Tribunals and Commissions25 Apr 2023Allowed
Sandeep Dhingra Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0064
Income Tax Act, 1961 — Section 68, 69, 132, 132(4), 139, 143(3), 153A
Tribunals and Commissions25 Apr 2023Partly Allowed
Vidhyawati Khanna Trust Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0063
Income Tax Act, 1961 — Section 22, 23, 24, 25, 26, 143, 143(3), 147, 148, 161, 161(1), 166, 194I
Tribunals and Commissions24 Apr 2023Dismissed
Flourtech Engiiners Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0071
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(iv), 36(1)(va), 43B, 139(1), 143(1), 154
Tribunals and Commissions24 Apr 2023Allowed
Manish Uppal Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0070
Income Tax Act, 1961 — Section 132, 132(4), 132B, 143(3), 154, 234B, 234C
Tribunals and Commissions24 Apr 2023Allowed
M Tech Developers Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0069
Insolvency and Bankruptcy Code, 2016 — Section 14, 31, 31(1)
Tribunals and Commissions24 Apr 2023Dismissed
DCIT Vs Tikona Infinet Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0068
Income Tax Act, 1961 — Section 35ABB, 37(1), 41(1), 41(1)(a), 133(6), 143(3)
Tribunals and Commissions24 Apr 2023Allowed/Dismissed
ACIT Vs Dheeraj Kumar Jain
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0067
Income Tax Act, 1961 — Section 68, 131, 132, 133(6), 142(1), 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions24 Apr 2023Dismissed
Suresh Asrani Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0066
Income Tax Act, 1961 — Section 10(38), 68, 69C, 81, 131, 133A, 133(6), 142, 142(1), 143, 143(3), 147, 288Companies Act, 1956 — Section 81
Tribunals and Commissions24 Apr 2023Allowed
Dhankot Filling Station Vs . Pr. CIT,
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0065
Income Tax Act, 1961 — Section 69A, 115BBE, 132, 139(4), 143(3), 153A, 260A, 263, 270A, 271(1)(c), 271A, 271AAC, 271B, 275