Tribunals and Commissions21 Apr 2023Allowed
Murliwala Arotech Private Ltd Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0061
Income Tax Act, 1961 — Section 37, 37(1), 143(3), 147, 148, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 458 of 592
Tribunals and Commissions21 Apr 2023Allowed
Kanta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0060
Income Tax Act, 1961 — Section 142(1), 147, 148
Tribunals and Commissions21 Apr 2023Allowed
Savita Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0059
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 54F, 68, 132, 153A, 271, 271(1B), 271(1)(C), 274
Tribunals and Commissions21 Apr 2023Allowed
Income Tax Officer Vs M/S Anjaney Steels Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0058
Income Tax Act, 1961 — Section 147, 148, 271(1)(C)
Tribunals and Commissions21 Apr 2023Dismissed
Avantha Consulting Services Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0057
Income Tax Act, 1961 — Section 4, 14, 57, 57(iii)
Tribunals and Commissions20 Apr 2023Dismissed
New Horizon Commercial Co. Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0056
Income Tax Act, 1961 — Section 132, 139(1), 143(3), 153A, 189
Tribunals and Commissions20 Apr 2023Dismissed
Baba Naya Ram Dass Gaushala Vs CIT(E)
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0055
Income Tax Act, 1961 — Section 80G
Tribunals and Commissions20 Apr 2023Partly Allowed
Ashok Kumar Sharma Vs ITO
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0054
Income Tax Act, 1961 — Section 68, 133(6), 143(3)
Tribunals and Commissions20 Apr 2023Allowed
Chandra Prabha Vs Pr.CIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0053
Income Tax Act, 1961 — Section 50C, 55A, 64, 143(3), 147, 148, 151(2), 263
Tribunals and Commissions20 Apr 2023Allowed
Moin Akhtar Qureshi Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0052
Income Tax Act, 1961 — Section 2(22)(e), 132, 133A, 143(30, 153A, 263
Tribunals and Commissions20 Apr 2023Allowed
Bina Fashions N Food Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0051
Income Tax Act, 1961 — Section 132, 143(3), 153(1), 153A, 153A(1), 153A(1)(b), 153B(1)(b), 153C, 153C(1)
Tribunals and Commissions20 Apr 2023Partly Allowed
M/S. Ircon International Ltd Vs Addl. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0050
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 2(24), 5, 5(1)(C), 14A, 36(1)(VA), 43B, 80IA, 90(2), 115J, 115JA, 115JB, 143(2), 143(3), 234A, 234B, 234C, 234D, 271(1)(C)
Tribunals and Commissions19 Apr 2023Allowed
BT (India) Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0049
Income Tax Rules, 1962 — Rule 30Income Tax Act, 1961 — Section 201(1A)
Tribunals and Commissions19 Apr 2023Dismissed
DCIT Vs Ashok Kumar Singh
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0048
Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 — Section 10(1), 10(3)Income Tax Act, 1961 — Section 68, 115BBE, 131, 132, 271(1)(c)
Tribunals and Commissions19 Apr 2023Dismissed
Asstt. Commissioner Of Income Tax Vs Manish Sabharwal
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0047
Income Tax Act, 1961 — Section 80IB, 80IC, 143(1), 143(3), 144A, 147, 148
Tribunals and Commissions19 Apr 2023Allowed
TPF Getinsa Euroestudios S.L. Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0046
Income Tax (Dispute Resolution Panel) Rules, 2009 — Rule 4Income Tax Act, 1961 — Section 40(a)(i), 143(2), 143(3), 144C(13), 195, 195(2)
Tribunals and Commissions19 Apr 2023Dismissed
Dy. CIT Vs M/S. The Hisar Distt. Primary Coop. Agri. & Rural Development Bank Ltd
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0045
Income Tax Act, 1961 — Section 36(1)(ia), 43D, 145
Tribunals and Commissions19 Apr 2023Allowed
Sanjay Gupta Vs ACIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0044
Income Tax Act, 1961 — Section 10(38), 142(1), 143(2)
Tribunals and Commissions19 Apr 2023Allowed
M/S Coronation Infrastructure Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0043
Income Tax Act, 1961 — Section 43B, 139(1), 143(3)Income Tax Act, 1922 — Section 10(1), 10(2)(xv)
Tribunals and Commissions19 Apr 2023Dismissed
Ashok Kaushik Vs Asst. CIT
Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0042
Income Tax Act, 1961 — Section 56, 57, 57(iii), 143(3)