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Income Tax Appellate Tribunal judgments

11,831 judgments · page 460 of 592

Tribunals and Commissions12 Apr 2023Allowed

UK Grid Solution Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0031

Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 9, 9(1)(i), 44BBB, 90(2), 143(3), 144C(13), 234A, 234B, 234CIndian Contract Act, 1872 — Section 182

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Tribunals and Commissions11 Apr 2023Partly Allowed

M/S Uni Kohltech Infrastructure Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0017

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Tribunals and Commissions11 Apr 2023Dismissed

DCIT Vs M/S. Priapus Developers Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0016

Income Tax Act, 1961 — Section 14A, 36(1)(iii), 57, 57(iii), 143(3)

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Tribunals and Commissions11 Apr 2023Partly Allowed

M/S. Bonjour Estates (P) Ltd. Vs PCIT(1)

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0015

Income Tax Act, 1961 — Section 68, 133(6), 139, 143(1), 143(3), 147, 148, 263, 263(2)

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Tribunals and Commissions11 Apr 2023Allowed

M/S Sawhney Builders Pvt. Ltd. Vs ACIT (TDS)

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0014

Income Tax Act, 1961 — Section 2(28A), 133A, 194A, 201(1), 201(1A)

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Tribunals and Commissions11 Apr 2023Allowed

Vansh Industries Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0013

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)(c), 274

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Tribunals and Commissions10 Apr 2023Dismissed

M/S Shiv Naresh Sports Pvt. Ltd. Vs Asst. CIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0022

Income Tax Act, 1961 — Section 132, 143(3), 153A, 154

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Tribunals and Commissions10 Apr 2023Allowed

Sage International Inc Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0021

Income Tax Rules, 1962 — Rule 128, 128(1)Income Tax Act, 1961 — Section 4, 5, 5(2), 6(3), 6(3)(ii), 8, 9, 90, 91, 115JH(1), 139, 143(3), 144C(13), 234A, 234B, 234C, 270A

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Tribunals and Commissions10 Apr 2023Partly Allowed

Raj Kumar Chawla Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0020

Income Tax Act, 1961 — Section 15A, 69A, 143(3), 153A, 153C, 234B, 234C, 271(1)(c)

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Tribunals and Commissions10 Apr 2023Partly Allowed

NCR Global Solutions Limited Vs DCIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0019

Income Tax Act, 1961 — Section 143(3), 144C(5), 144C(13), 195, 234B, 253(1)(d), 270A

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Tribunals and Commissions10 Apr 2023Allowed

Avery Dennision (India) Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0018

Income Tax Act, 1961 — Section 92C, 92CA(1), 143(3), 143(3A), 144(13), 234B, 234C

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Tribunals and Commissions06 Apr 2023Allowed

Nalini Mahajan Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0062

Income Tax Act, 1961 — Section 28, 28(1), 28(4), 28(va), 55, 55(2), 143(1)

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Tribunals and Commissions06 Apr 2023Dismissed

DCIT Vs M/S. Sahara India Limited

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0006

Income Tax Act, 1961 — Section 10(2)(xv), 37(1)

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Tribunals and Commissions06 Apr 2023Allowed

M/S. Mitsui Prime Advanced Composites India Pvt. Limited Vs DCIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0005

Income Tax Rules, 1962 — Rule 10B(e)(iii), 10DIncome Tax Act, 1961 — Section 92, 92C(1), 92C(2), 92C(4), 92CA(3), 92D, 143(3), 144C(3), 271(1)(c)

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Tribunals and Commissions06 Apr 2023Dismissed

Dy. Commissioner Of Income Tax Vs Anjali Mittal

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0004

Income Tax Act, 1961 — Section 54F, 54F(1)(b), 69A, 133A

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Tribunals and Commissions06 Apr 2023Partly Allowed

Dy. Commissioner Of Income Tax Vs M/S. Hanon Climate Systems India Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0003

Income Tax Act, 1961 — Section 32(1), 35(2AB), 36(1)(a), 143(3), 271(1)(c)

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Tribunals and Commissions06 Apr 2023Allowed

Meena Nayyar Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0002

Income Tax Act, 1961 — Section 132, 132A, 139, 153A, 153A(1)

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Tribunals and Commissions06 Apr 2023Partly Allowed

Ultimate Fashion Maker Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0001

Income Tax Act, 1961 — Section 30, 37(1), 143(2), 143(3)

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Tribunals and Commissions05 Apr 2023Allowed

RELX Inc. Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0011

Income Tax Act, 1961 — Section 9(1)(vii), 115A, 143(3), 144C, 144(13), 270ACopyright Act, 1957 — Section 2(o)

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Tribunals and Commissions05 Apr 2023Allowed

Nagappan Arunachalam Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0010

Income Tax Act, 1961 — Section 69, 69A

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