Tribunals and Commissions21 Mar 2023Dismissed
Conplex Telecom India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0071
Income Tax Act, 1961 — Section 143(3), 145, 145(3), 271(1)(c)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 463 of 592
Tribunals and Commissions21 Mar 2023Allowed
Sunil Kumar Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0070
Income Tax Rules, 1962 — Rule 46A, 46A(b)Income Tax Act, 1961 — Section 41(1), 133(6), 234B, 271(1)(c)
Tribunals and Commissions21 Mar 2023Dismissed
ACIT Vs Fauji Exim Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0069
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 44AB, 133(6), 143(3), 145(3)
Tribunals and Commissions21 Mar 2023Allowed
HLS ASIA LTD Vs Addl. Commissioner Of Incometax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0068
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3), 250(6)
Tribunals and Commissions21 Mar 2023Allowed
Constructora Sanjose SA Vs DCIT/ ACIT-INT-Tax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0067
Income Tax Act, 1961 — Section 37(1), 43AA, 142(1), 143(3), 144C, 144C(5), 144C(13), 145, 145(2), 234A, 234B, 234C
Tribunals and Commissions21 Mar 2023Partly Allowed
M/S Willow Estates (P) Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0066
Income Tax Act, 1961 — Section 68, 131, 143(3)
Tribunals and Commissions20 Mar 2023Dismissed
Abhi Impex Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0076
Income Tax Act, 1961 — Section 142(1), 144, 271(1)(b)
Tribunals and Commissions20 Mar 2023Dismissed
Mekaster Engineering Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0075
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions20 Mar 2023Allowed
Vishal Aggarwal Vs Pr. Commissioner Of Income Tax Office
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0074
Income Tax Act, 1961 — Section 2(47)(v), 48, 48(ii), 54F, 142(1), 143(3), 147, 148, 148(2), 263Registration Act, 1908 — Section 17(1A)Transfer Of Property Act, 1882 — Section 53A
Tribunals and Commissions20 Mar 2023Dismissed
ITO Vs Hari Singh Saini
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0073
Land Acquisition Act, 1894 — Section 4, 14SA(b), 23(1A), 23(2), 28, 34Income Tax Act, 1961 — Section 10(37), 45(5), 45(5)(b), 45(5)(c), 56, 56(2)(viii), 57(iv), 145A, 145A(b), 155(16)
Tribunals and Commissions20 Mar 2023Allowed
M/S. Assotech Supertech Joint Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions17 Mar 2023Partly Allowed
Aroma Aromatics And Flavours Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0052
Employees' Provident Funds Scheme, 1952 — Section 36(2), 38Income Tax Act, 1961 — Section 2(24)(x), 36(1), 36(1)(va), 43B
Tribunals and Commissions17 Mar 2023Allowed
Dr.Willmar Schwabe India Pvt Ltd Vs Pr.C.I.T
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0051
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(3), 263, 292B
Tribunals and Commissions17 Mar 2023Dismissed
ACIT Vs Deepak Agarwal
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0050
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions17 Mar 2023Allowed
M/S Arun Enterprises Vs Pr.C.I.T.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0049
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Rules, 1962 — Rule 8D, 14, 80Income Tax Act, 1961 — Section 14A, 40A(2)(b), 40A(3), 43B, 68, 69, 69A, 69B, 69C, 69D, 115BE, 115BBE, 133A, 139, 142(1), 143(1), 143(2), 143(3), 147, 154, 263, 438
Tribunals and Commissions17 Mar 2023Dismissed
Jacobinia Laboratories Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0048
Income Tax Act, 1961 — Section 68, 69C, 133(6), 143(3)Finance Act, 2016 — Section 197(c)
Tribunals and Commissions17 Mar 2023Dismissed
AB Sciex Pte Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0047
Income Tax Act, 1961 — Section 131
Tribunals and Commissions17 Mar 2023Dismissed
ACIT Vs M/S. Logix Infra Developers Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0046
Income Tax Act, 1961 — Section 36(1)(iii), 143(3)
Tribunals and Commissions16 Mar 2023Dismissed
DCIT Vs HMS Real Estate Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0060
Income Tax Act, 1961 — Section 3, 10(2), 37, 37(1)
Tribunals and Commissions16 Mar 2023Dismissed
Sadhana Foundation Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0059
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 11, 11(1)(d), 12A, 131, 143(3)