Tribunals and Commissions10 Jul 2023Allowed
Himanshu Malhotra Vs Asst.CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0016
Income Tax Act, 1961 — Section 143(3), 147, 148, 153C, 159(2), 253, 263, 271, 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 444 of 592
Tribunals and Commissions10 Jul 2023Partly Allowed
M/S G.D. Foods And Manufacturing (India) Pvt. Ltd. Vs Assistant Director Of Income Tax
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0015
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139, 139(1), 143(1), 143(1)(a)General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4
Tribunals and Commissions07 Jul 2023Dismissed
A.C.I.T Vs M/S Little World Construction Company
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0008
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 50C, 50C(1)
Tribunals and Commissions07 Jul 2023Allowed
SPI Global Us, Inc. Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0007
Income Tax Act, 1961 — Section 90(2), 143(3), 144C(13)
Tribunals and Commissions07 Jul 2023Partly Allowed
ITO Vs Mahadev Dairy Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0006
Income Tax Act, 1961 — Section 36(1)(iii), 43CA, 50C, 68, 133(6), 250(4)
Tribunals and Commissions07 Jul 2023Partly Allowed
Madan Mohan Tiwari Vs I.T.O
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0005
Income Tax Act, 1961 — Section 148
Tribunals and Commissions07 Jul 2023Allowed
K.R. Packaging (P) Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0004
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(2), 143(3), 147, 148, 148(1), 148(2), 149, 150, 151, 151(1), 153, 234B, 234C, 234D
Tribunals and Commissions06 Jul 2023Partly Allowed
M/S Pearl Beverages Limited Vs Addl.CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0011
Income Tax Act, 1961 — Section 133(6), 136(6), 269ST, 271DA, 274
Tribunals and Commissions06 Jul 2023Dismissed
M/S Aroon Aviation Services Pvt. Ltd Vs Dy.CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0010
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(va), 36(1)(iv), 36(1)(va),43B, 43B(b), 139(1), 143, 143(1), 143(2), 143(3)
Tribunals and Commissions06 Jul 2023Dismissed
DCIT Vs Rohit Bansal
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0009
Income Tax Act, 1961 — Section 115BBE, 132, 139(1), 139(4), 142(1), 143(2), 143(3), 153C, 292BB
Tribunals and Commissions05 Jul 2023Dismissed
ITO Vs M/S. Midway Apartments Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 143(3), 147
Tribunals and Commissions05 Jul 2023Dismissed
Spice Jet Limited Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0012
Income Tax Act, 1961 — Section 10(15A), 37, 37(1), 40(a)(i), 43A, 90, 115JB, 115JB(2)Finance Act, 1994 — Section 75
Tribunals and Commissions04 Jul 2023Partly Allowed
ACIT Vs M/S. VVDN Technologies Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0024
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 37, 37(1), 38, 43B, 154
Tribunals and Commissions04 Jul 2023Allowed
M/S. Thinkstations Learning Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0002
Income Tax Rules, 1962 — Rule 11UA, 11UA(A), 11UA(b), 11UA(2), 11UA(2)(b), 110Income Tax Act, 1961 — Section 2(24)(xvi), 56(2)(vii), 56(2)(viia), 56(2)(viib), 133(6), 139(1), 142(1), 143(2), 143(3)
Tribunals and Commissions04 Jul 2023Dismissed
Promila Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0001
Tribunals and Commissions03 Jul 2023Allowed
Tripoto Travel Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0014
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions03 Jul 2023Partly Allowed/Partly Allowed/Dismissed
Rswm Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0003
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A
Tribunals and Commissions30 Jun 2023Dismissed
ACIT Vs Thomson Press (India) Ltd.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0111
Income Tax Act, 1961 — Section 2(47)(V), 48, 50C, 50C(1), 53A
Tribunals and Commissions30 Jun 2023Partly Allowed
Rajendra Shankar Singhal Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0108
Income Tax Act, 1961 — Section 143(3), 145(3), 147
Tribunals and Commissions30 Jun 2023Dismissed
Jindal Construction Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0107
Income Tax Act, 1961 — Section 131, 143(2), 143(3), 147, 148