Tribunals and Commissions21 Jul 2023Dismissed
ACIT Vs Fine Aromatics
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0056
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 80IB(4), 133(6), 145(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 442 of 592
Tribunals and Commissions21 Jul 2023Partly Allowed
Abhishek Malhotra Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0055
Income Tax Act, 1961 — Section 116, 154, 200A, 200A(1)(c), 234E, 246
Tribunals and Commissions21 Jul 2023Allowed
Income Tax Officer Vs Ashok Kumar Gupta
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0054
Income Tax Act, 1961 — Section 68, 131, 143(3), 144, 147, 148, 263
Tribunals and Commissions20 Jul 2023Dismissed
20-07-2023 Vs Sanjay Duggal
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0052
Income Tax Act, 1961 — Section 68, 132, 143(2), 143, 143(3), 147, 148, 153A, 153B, 153C
Tribunals and Commissions20 Jul 2023Allowed
Arun Duggal Vs Asst.CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0051
Income Tax Act, 1961 — Section 68, 143(3), 147, 271(1)(C), 274
Tribunals and Commissions20 Jul 2023Allowed
M/S. Cement Corporation Of India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0050
Income Tax Act, 1961 — Section 2(11) 32, 143(3)
Tribunals and Commissions20 Jul 2023Dismissed
DCIT Vs Gloxinia Infrastructure P. Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0049
Income Tax Act, 1961 — Section 2(47), 68, 143(3)
Tribunals and Commissions20 Jul 2023Partly Allowed
M/S. GNG Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0048
Income Tax Act, 1961 — Section 36(1)(vii), 37, 143(3)
Tribunals and Commissions19 Jul 2023Dismissed
Asst. CIT Vs M/S. Bharti Haxacom Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0053
Income Tax Act, 1961 — Section 35ABB, 37, 37(1), 40(a)(a), 40(a)(ia), 143(3), 194H
Tribunals and Commissions19 Jul 2023Partly Allowed
ITO Vs Prem Power Construction Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0047
Income Tax Rules, 1962 — Rule 5Income Tax Act, 1961 — Section 44AA, 44BBB, 143(2), 145, 145(3)
Tribunals and Commissions19 Jul 2023Partly Allowed
Narendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0046
Income Tax Act, 1961 — Section 68, 132, 132(4), 143(3), 147, 148, 153C
Tribunals and Commissions19 Jul 2023Dismissed
ACIT Vs M/S. Clix Finance India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0045
Income Tax Act, 1961 — Section 28, 36(1)(vii), 36(2)(i), 143(3), 144C
Tribunals and Commissions19 Jul 2023Disposed Of
M/S. Aerens Jai Realty Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0044
Insolvency and Bankruptcy Code, 2016 — Section 238
Tribunals and Commissions19 Jul 2023Allowed
Adventure Resorts And Cruises Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0043
Tribunals and Commissions18 Jul 2023Allowed
Hardik Rao Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0058
Income Tax Act, 1961 — Section 69A, 69C, 119, 131, 133, 143(3), 144C(13), 147, 153C, 250, 292B
Tribunals and Commissions18 Jul 2023Allowed
Bushra Javed Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0042
Income Tax Act, 1961 — Section 48, 143(3), 144C, 144C(13)
Tribunals and Commissions18 Jul 2023Allowed
Madhurittu Puri Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0041
Income Tax Act, 1961 — Section 142A, 143(3), 144(C)(1), 144C(13), 234D, 270A(2)
Tribunals and Commissions18 Jul 2023Allowed
DCIT Vs M/S. B.L. Kashyap & Sons Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0040
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(ra), 37(1) 143(1)
Tribunals and Commissions18 Jul 2023Dismissed
ACIT Vs Manoj Raizada
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0039
Income Tax Rules, 1962 — Rule 37BB, 46A, 46A(1), 46A(1)(a), 46A(1)(b), 46A(1)(c), 46A(1)(d), 46A(2), 46A(3)Income Tax Act, 1961 — Section 9, 9(1)(vii), 9(1)(vii)(b), 37(1), 40(a)(i), 46A, 133(6), 143(1), 195, 195(1)
Tribunals and Commissions18 Jul 2023Allowed
Michael Graves Design Group Inc. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0038
Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 9(1)(vii), 115A, 143, 143(3), 144C(13), 201