Tribunals and Commissions18 Jul 2023Partly Allowed
DCIT Vs M/S. Centum Learning Ltd
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0037
Income Tax Act, 1961 — Section 14A, 36(1)(vii), 36(2), 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 443 of 592
Tribunals and Commissions17 Jul 2023Allowed
Sheetal Mehra Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0036
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions17 Jul 2023Partly Allowed
Diamond Tradex Co. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0035
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions14 Jul 2023Partly Allowed
Girish Mohan Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0030
Income Tax Act, 1961 — Section 54, 54F
Tribunals and Commissions14 Jul 2023Dismissed
M/S Hamara Samay TV New Network P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0027
Income Tax Rules, 1962 — Rule 46A(4)Income Tax Act, 1961 — Section 68, 69, 143(3), 263, 271(1)(c)Evidence Act, 1972 — Section 101, 102
Tribunals and Commissions14 Jul 2023Partly Allowed
Knauf India Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0026
Income Tax Appellate Tribunal Rules, 1963 — Rule 29, 31Income Tax Act, 1961 — Section 37, 143(2), 251
Tribunals and Commissions14 Jul 2023Partly Allowed
GBT India Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0025
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 36(1)(vii), 36(2), 43B, 92C, 234A, 234B, 271(1)(c)
Tribunals and Commissions13 Jul 2023Partly Allowed
Satya Pal Vs Income Tax Officer,
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0031
Income Tax Act, 1961 — Section 54B, 54F, 120(1), 120(2), 124(3)(b), 127, 143(1), 143(3), 147, 148, 151, 153AWe, 158BC, 192, 234A, 234B, 253, 263
Tribunals and Commissions13 Jul 2023Allowed
M/S. Idea Estate Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0029
Income Tax Act, 1961 — Section 24(1)(b), 24(b), 36(1)(ii)
Tribunals and Commissions13 Jul 2023Partly Allowed
Anand Kumar Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0028
Income Tax Act, 1961 — Section 69, 69A, 271AAC
Tribunals and Commissions12 Jul 2023Partly Allowed
Rockwell Automation India Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0033
Income Tax Rules, 1962 — Rule 10B(l)(e), 10B(2), 10CIncome Tax Act, 1961 — Section 92C, 92CA, 143((1), 144C(10), 144C(13), 234A, 234B, 234C, 270A, 274
Tribunals and Commissions12 Jul 2023Dismissed
DCIT Vs M/S. Container Corporation Of India Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0032
Income Tax Act, 1961 — Section 142(1), 263
Tribunals and Commissions11 Jul 2023Dismissed
M/S Omaxe Limited Corp Vs Dy.CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0034
Income Tax Act, 1961 — Section 10B(2), 40, 80IB, 80IB(1), 80IB(10), 115JB, 143(3), 144C(3), 250(6)
Tribunals and Commissions11 Jul 2023Dismissed
Radha Goel Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0023
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions11 Jul 2023Dismissed
ACIT Vs M/S. Sharp Mint Ltd.
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0022
Income Tax Act, 1961 — Section 80IB, 132(4), 143(3)
Tribunals and Commissions10 Jul 2023Allowed
Naveen Tomar Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0021
Income Tax Act, 1961 — Section 144, 154, 250
Tribunals and Commissions10 Jul 2023Dismissed
Amar Nath Vs ITO
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0020
Income Tax Act, 1961 — Section 69A, 133A, 156, 246A, 249(2)(b), 264, 270AA, 270AA(2), 270AA(3), 270AA(4), 270AA(5), 270AA(6), 270AA(8), 270A(1), 270A(2), 270A(7), 270A(9), 276C, 286CC
Tribunals and Commissions10 Jul 2023Dismissed
Lal Mahal Ltd Vs JT. CIT
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0019
Insolvency and Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions10 Jul 2023Allowed
NLMK India Service Centre Vs A.C.I.T
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0018
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 37(1)
Tribunals and Commissions10 Jul 2023Allowed
L R Builders Pvt. Ltd. Vs A.C.I.T
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0017
Income Tax [Appellate Tribunal] Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 69C, 250(6)