Tribunals and Commissions30 Jun 2023Allowed
Simple Singh Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0106
Income Tax Act, 1961 — Section 69, 144, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 445 of 592
Tribunals and Commissions28 Jun 2023Allowed
Cherry Hill Interiors Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0094
Income Tax Act, 1961 — Section 43B, 69C, 133(6), 143(3)
Tribunals and Commissions28 Jun 2023Allowed
M/S AJ Energy Private Limited Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0093
Income Tax Act, 1961 — Section 68, 69C, 142(3), 143(3), 146, 147, 148, 263
Tribunals and Commissions28 Jun 2023Allowed
Turner & Townsend Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0092
Income Tax Act, 1961 — Section 36(1)(va), 92C(3)(c), 92CA, 92CA(2), 92D(3), 139(1), 143(2), 143(3),144C
Tribunals and Commissions28 Jun 2023Partly Allowed
Adarsh Journal Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0091
Income Tax Act, 1961 — Section 143(3), 234B, 234C
Tribunals and Commissions28 Jun 2023Dismissed
ACIT Vs Ashok Kumar Minda (HUF)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0090
Income Tax Act, 1961 — Section 133(6), 143(1), 143(3)
Tribunals and Commissions28 Jun 2023Allowed
M/S AI- Yaseen Trading Co. Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0089
Income Tax Rules, 1962 — Rule 11U, 11UAIncome Tax Act, 1961 — Section 56(2)(viib)
Tribunals and Commissions28 Jun 2023Dismissed
ACIT Vs Allied Strips Ltd
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0088
Income Tax Act, 1961 — Section 143(3), 153AInsolvency and Bankruptcy Code, 2016 — Section 31(1)
Tribunals and Commissions27 Jun 2023Allowed
ACIT Vs Pramaditya
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0101
Income Tax Act, 1961 — Section 69A, 11BBE, 127, 131, 131(1A), 132, 132(4), 132A, 133A, 143(2), 143(3), 153A, 153C, 153C(1), 292C
Tribunals and Commissions27 Jun 2023Allowed
Tribal Health Collaborative Foundation Vs Commissioner Of Income-Tax (Exemption)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0100
Companies Act, 2013 — Section 8Income Tax Act, 1961 — Section 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12A(1)(ac)(vi), 80G(5)
Tribunals and Commissions27 Jun 2023Dismissed
Meditation Properties Pvt.Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0099
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 115BBE, 133(6), 143(3), 144, 145(3), 251, 271(1)(C)
Tribunals and Commissions27 Jun 2023Allowed
M/S. Shri Vishnu Overseas (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0098
Income Tax Act, 1961 — Section 153C
Tribunals and Commissions27 Jun 2023Partly Allowed
NKG Infrastructure Ltd. Vs JCIT (Osd)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0097
Income Tax Act, 1961 — Section 37(1), 40A(3), 69C, 133(6), 139(1), 143(3), 147, 148, 151, 153A
Tribunals and Commissions27 Jun 2023Allowed
Balgopal Cold Storages Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0096
Income Tax Rules, 1962 — Rule 11UA, 11UA(2)Income Tax Act, 1961 — Section 56, 56(2)(viib), 68
Tribunals and Commissions27 Jun 2023Allowed
Apostle Trading Consultants Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0095
Income Tax Act, 1961 — Section 14A, 36(1)(iii), 250
Tribunals and Commissions26 Jun 2023Allowed
Surinder Kumar Bali Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0105
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 250, 250(6)
Tribunals and Commissions26 Jun 2023Allowed
Kamal Kishore Sharma Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0104
Income Tax Act, 1961 — Section 144, 147, 148
Tribunals and Commissions26 Jun 2023Allowed
SGDC India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0103
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 250
Tribunals and Commissions26 Jun 2023Partly Allowed
M/S. Ansal Housing Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0102
Income Tax Act, 1961 — Section 2(24)(x), 24(a), 36(1)(va), 37, 40(a)(ia), 43B, 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv), 143(1)(a)(iv), 153CPayment of Wages Act, 1936 — Section 5
Tribunals and Commissions23 Jun 2023Allowed
Haryana Rifle Association Vs CIT(E)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0036
Income Tax Act, 1961 — Section 12AA, 80G