Tribunals and Commissions23 Jun 2023Dismissed
Rajesh Kumar Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0035
Income Tax Act, 1961 — Section 69, 143(1), 143(3), 144, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 446 of 592
Tribunals and Commissions23 Jun 2023Partly Allowed
Islamuddeen Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0034
Income Tax Act, 1961 — Section 69, 143(3), 147, 148, 149, 150, 151
Tribunals and Commissions23 Jun 2023Dismissed
Indra Sharma Vs ITO (E)
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0033
Income Tax Act, 1961 — Section 68, 69, 142(1), 143(2), 144, 234A, 234B, 234C
Tribunals and Commissions23 Jun 2023Allowed
Inter Continental Hotels Group Vs Dy. C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0032
Income Tax Rules, 1962 — Rule 37BA(2)Income Tax Act, 1961 — Section 143(3), 199
Tribunals and Commissions23 Jun 2023Allowed
BAE Systems Information & Electronic Vs A.D.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0031
Income Tax Rules, 1962 — Rule 37BA, 37BA(3)Income Tax Act, 1961 — Section 84, 199, 199(3)Income-Tax Act, 1922 — Section 31(3)
Tribunals and Commissions23 Jun 2023Allowed
Late Shri J.P. Aggarwal Vs I.T.O
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0030
Income Tax Act, 1961 — Section 10(38), 143(2), 143(3), 147, 148, 159, 159(1), 159(2), 170, 263, 292, 292B
Tribunals and Commissions21 Jun 2023Allowed
Sanjay Kumar Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0078
Income Tax Act, 1961 — Section 139, 143(1), 154
Tribunals and Commissions21 Jun 2023Dismissed
Ranbir Singh Sorout Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0077
Income Tax Act, 1961 — Section 36(1)(va), 37(1), 43B
Tribunals and Commissions21 Jun 2023Allowed
Savvy Homes Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0076
Income Tax Act, 1961 — Section 145(3), 234A, 234B, 234C
Tribunals and Commissions21 Jun 2023Allowed
Mentor Graphics Ireland Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0075
Income Tax Act, 1961 — Section 9(1)(vi), 90, 143(3), 144, 144C, 144C(13), 195
Tribunals and Commissions21 Jun 2023Allowed
Rajesh Mangla Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0074
Income Tax Act, 1961 — Section 143(3), 153A, 153A(1)(a)
Tribunals and Commissions21 Jun 2023Allowed
M/S Triune Energy Services (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0073
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions21 Jun 2023Allowed
Satyaveer Singh Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0072
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 147, 148, 149(1)(b), 159, 170, 271(1)(c), 292B, 292BB
Tribunals and Commissions20 Jun 2023Partly Allowed
Movefast Automobiles Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0115
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 143(3), 251(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Partly Allowed
Nelumbo Paints Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0113
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 143(3), 251(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Partly Allowed
Movefast Tour & Travels Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0112
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(2), 11UA(2)(b)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 143(3), 251(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Allowed
Fujitsu Consulting India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0084
Income Tax Act, 1961 — Section 92CE, 143(3), 234A, 271(1)(c)
Tribunals and Commissions20 Jun 2023Allowed
Igroup Infotech India Pvt Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0083
Income Tax Act, 1961 — Section 9(1)(vi), 40(a)(i), 195
Tribunals and Commissions20 Jun 2023Allowed
Dassault Systems India Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0082
Income Tax Rules, 1962 — Rule 10B(1)(e)(iii), 100Income Tax Act, 1961 — Section 92CA(3), 92D, 139(1), 143(3), 144C(1), 271(1)(c)
Tribunals and Commissions20 Jun 2023Allowed
M/S Coronet Hotel Services & Suppliers Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 06 ITAT CK 0081
Income Tax Act, 1961 — Section 44AB, 142(1), 194I, 194(1), 250, 271(1)(c)