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Income Tax Appellate Tribunal judgments

11,831 judgments · page 440 of 592

Tribunals and Commissions31 Jul 2023Allowed

Shafa Home Vs Income-Tax Officer (Exemption)

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0096

Wealth-Tax Rules, 1957 — Rule 17Income Tax Act, 1961 — Section 11, 11(1), 11(2), 11(5), 12, 13, 13(9), 119(2)(b), 139, 139(1), 143(3)
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Tribunals and Commissions31 Jul 2023Allowed

Muqeem Ahmad Vs ITO

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0095

Income Tax Act, 1961 — Section 144, 147, 271(1)(c)
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Tribunals and Commissions31 Jul 2023Allowed

Major Suresh Yadav (Retd.) Vs ITO

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0094

Income Tax Act, 1961 — Section 139, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 234A, 234B, 234C, 292BB
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Tribunals and Commissions31 Jul 2023Allowed

Aircon Beibars (FZE) Vs DCIT

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0089

Income Tax Act, 1961 — Section 9(1)(vi)Companies Act, 2013 — Section 279
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Tribunals and Commissions28 Jul 2023Partly Allowed

DCIT Vs Anita Singhal

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0086

Income Tax Act, 1961 — Section 54F, 132, 139(1), 142(1), 143(1), 143(2), 143(3), 153A
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Tribunals and Commissions27 Jul 2023Dismissed

Reloy Shield Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0075

Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(iv), 36(1)(va), 43B, 43B(b), 44AB, 143(1), 143(1)(a), 143(1)(a)(iv)
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Tribunals and Commissions27 Jul 2023Allowed

Ram Narayan Contractor Vs ACIT

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0074

Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 129, 143(3), 144, 271, 271(1)(c), 272, 272B, 274
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Tribunals and Commissions27 Jul 2023Dismissed

DCIT Vs M/S Ginni Gold Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0073

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40(a)(ia), 41(1), 68, 143(3), 250, 251(1)(a), 251(2)
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Tribunals and Commissions26 Jul 2023Dismissed

Jagat Jewels Vs ITO

Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0085

Income Tax Act, 1961 — Section 132, 132(4), 133(6), 143(3)
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