Tribunals and Commissions14 Aug 2023Allowed
Varsha Gupta Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0039
Income Tax Act, 1961 — Section 143(1), 154
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 438 of 592
Tribunals and Commissions11 Aug 2023Partly Allowed
Rkd Financial Service Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0016
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(3), 144B
Tribunals and Commissions11 Aug 2023Partly Allowed
M/S. Santosh Gems N Jewels Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0015
Income Tax Act, 1961 — Section 133A, 143(1), 143(3)
Tribunals and Commissions11 Aug 2023Partly Allowed
Sharda Nigam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0014
Income Tax Act, 1961 — Section 69C, 143(3), 144B, 147, 148
Tribunals and Commissions11 Aug 2023Allowed
Vatika Hotels Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0013
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions10 Aug 2023Allowed
FIL India Business & Research Services Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0018
Income Tax Act, 1961 — Section 143(1), 250
Tribunals and Commissions10 Aug 2023Partly Allowed
Majestic Properties Pvt. Ltd. Vs Pr.CIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0017
Income Tax Act, 1961 — Section 37, 43B, 44AB, 139(1), 143(3), 263, 271B
Tribunals and Commissions09 Aug 2023Allowed
Captive Commerce Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0026
Income Tax Act, 1961 — Section 143(3), 147, 148, 148(1), 148(2)
Tribunals and Commissions09 Aug 2023Dismissed
Shree Krishna Jewellers Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0025
Income Tax Act, 1961 — Section 40A(3), 131, 147
Tribunals and Commissions09 Aug 2023Allowed
Aero Club Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0024
Income Tax Rules, 1962 — Rule 10(BXT)Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 2(24)(x), 36(1)(5a), 92CA(1), 92CA(2), 92CA(3), 139(1), 143(2), 143(3), 144B, 144C, 144C(3), 144C(5), 144C(13), 153, 153B, 254, 270A
Tribunals and Commissions09 Aug 2023Allowed
Late Smt. Shanti Devi Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0023
Income Tax Act, 1961 — Section 153A, 271, 271AAA, 271(1)(c), 274
Tribunals and Commissions09 Aug 2023Allowed
Trishla Buildtech Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0022
Income Tax Act, 1961 — Section 37(1), 68, 132, 133A, 143(1), 143(2), 143(3), 147, 148
Tribunals and Commissions09 Aug 2023Dismissed
M/S Vipul Infracon Pvt. Ltd Vs Addl. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0021
Income Tax Act, 1961 — Section 37(1)
Tribunals and Commissions09 Aug 2023Dismissed
DCIT Vs Religare Arts Initiative Ltd
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0020
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 14A, 37, 37(1), 40A(2)(b), 143(3), 194I
Tribunals and Commissions09 Aug 2023Dismissed
Neha Jewellers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0019
Income Tax Act, 1961 — Section 68, 115BBE, 133(6), 139(1), 142(1), 142(3), 143(2), 147, 148, 153A
Tribunals and Commissions08 Aug 2023Allowed
Fulcrum Alm Solutions Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0031
Income Tax Act, 1961 — Section 43B, 143(3), 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions08 Aug 2023Allowed
Dedha India Solutions P. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0030
Income Tax Act, 1961 — Section 30, 36, 36(1)(va), 37(1), 143(1), 154
Tribunals and Commissions08 Aug 2023Dismissed
M/S Taurus Agile Technology Corporation Private Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0029
Income Tax Act, 1961 — Section 68, 133(6), 143(3)
Tribunals and Commissions08 Aug 2023Allowed
Shruti Mittal Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0028
Evidence Act, 1872 — Section 110Income Tax Act, 1961 — Section 132(4), 142(1), 144, 153A, 153A(1)(b)
Tribunals and Commissions08 Aug 2023Dismissed
M/S. Media Video Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0027
Income Tax Act, 1961 — Section 271(1)(c)Insolvency and Bankruptcy Code, 2016 — Section 9, 53, 54