Tribunals and Commissions07 Aug 2023Allowed
ACIT Vs Sandeep Sharma
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0038
Income Tax Rules, 1962 — Rule 46A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 439 of 592
Tribunals and Commissions07 Aug 2023Dismissed
Income Tax Officer Vs Balwan Singh
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0037
Income Tax Act, 1961 — Section 68, 131, 143(3)
Tribunals and Commissions07 Aug 2023Allowed
Savitri Srirangam Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0036
Income Tax Act, 1961 — Section 40a(ia), 139, 148, 250
Tribunals and Commissions07 Aug 2023Allowed
Metro Filling Station Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0035
Income Tax Act, 1961 — Section 68, 115BBE, 143(3), 234A, 234B, 234C
Tribunals and Commissions07 Aug 2023Allowed
Srd Management Company Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0034
Limitation Act, 1963 — Section 5
Tribunals and Commissions07 Aug 2023Allowed
Bhaijee Commodities Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0033
Income Tax Appellate Tribunal Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 68, 133A, 133(6), 143(1), 143(3), 147, 148, 148(1), 148(2), 151, 153C
Tribunals and Commissions07 Aug 2023Partly Allowed
Bhupinder Singh Julka Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0032
Income Tax Act, 1961 — Section 2(14), 2(18), 2(28A), 2(47), 36(1)(ii), 48, 54, 54F, 80TTA, 142(1), 143(2), 143(3), 144C, 144C(13), 194A, 234B
Tribunals and Commissions04 Aug 2023Allowed
Piyush Mathur Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0012
Income Tax Act, 1961 — Section 9(1)(i), 10(10CC), 17(2), 143(3), 144C(1), 144C(2)(b)
Tribunals and Commissions03 Aug 2023Allowed
Dristi Textiles Pvt. Ltd. Vs Income-Tax Officer,
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 143(3), 144, 145, 145(3)
Tribunals and Commissions03 Aug 2023Allowed
Egis International S.A. Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0004
Income Tax Rules, 1962 — Rule 10B(2)(b), 10B(1)(e)(iii)Income Tax Act, 1961 — Section 92C(3), 92CA, 92CA(3), 143(3), 144C(2), 144C(3), 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Aug 2023Allowed
Dristi Textiles Pvt. Ltd. Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0003
Income Tax Act, 1961 — Section 68, 69, 142(1), 143(3), 250, 263, 263(1)
Tribunals and Commissions03 Aug 2023Allowed
Abhimanyu Chaturvedi Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0002
Income Tax Act, 1961 — Section 69A, 119, 131, 133, 143(3), 144C(13), 147Z, 153A, 153DLand Acquisition Act, 1894 — Section 18
Tribunals and Commissions02 Aug 2023Allowed
Raman Mittal Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0008
Income Tax Act, 1961 — Section 69A, 143(3), 147, 151
Tribunals and Commissions02 Aug 2023Dismissed
Pooja Jain Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0007
Income Tax Act, 1961 — Section 10(38), 68, 69C, 115BBE, 131
Tribunals and Commissions02 Aug 2023Allowed
M/S. Luxor Writing Instruments (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0006
Income Tax Act, 1961 — Section 28(iv), 36(1)(iii), 41(1)
Tribunals and Commissions01 Aug 2023Allowed
Mala Goel Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0011
Tribunals and Commissions01 Aug 2023Allowed
Dariyav Singh Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0010
Income Tax Act, 1961 — Section 154
Tribunals and Commissions01 Aug 2023Partly Allowed
Balaji Tirupati Buildcon Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 194A
Tribunals and Commissions01 Aug 2023Allowed
JCIT(OSD) Vs Sistema Shyam Teleservices Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0001
Income Tax Act, 1961 — Section 154, 194H, 201, 201(1), 201(1A), 220(2), 271C
Tribunals and Commissions31 Jul 2023Allowed
M/S Rivet Electricals Pvt. Ltd. Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 07 ITAT CK 0097
Income Tax Act, 1961 — Section 142(1), 143(3), 144, 144B, 250, 263, 271(1)(b), 271(1)(h)