Tribunals and Commissions25 Aug 2023Allowed
Pradeep Bansal Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0083
Income Tax Act, 1961 — Section 143(3), 144C(3), 144C(5), 144C(13), 234D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 436 of 592
Tribunals and Commissions25 Aug 2023Partly Allowed
Jagdamba Optics Pvt. Ltd Vs Dy .C.I.T.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0082
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 36, 43, 68, 115BBE, 143(3)
Tribunals and Commissions25 Aug 2023Dismissed
ACIT Vs BTL Holding Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0081
Income Tax Act, 1961 — Section 24(b), 68, 132, 132A, 139, 139(1), 143(1), 143(1)(a), 143(2), 143(3), 147, 148, 153A, 153A(1), 153(1)(a), 153B, 153C, 263
Tribunals and Commissions25 Aug 2023Allowed
Gajender Singh Jadon Vs Asst. CIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0077
Code of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 20Income Tax Act, 1961 — Section 33B, 63(1), 142(1), 144, 147, 148, 250, 271(1)(b), 282(1)
Tribunals and Commissions25 Aug 2023Dismissed
ACIT Vs Prem Singla
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0076
Income Tax Act, 1961 — Section 132, 132A, 147, 148, 153A
Tribunals and Commissions25 Aug 2023Dismissed
Redhu Farms Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0075
Insolvency and Bankruptcy Code, 2016 — Section 14(1), 17, 18, 18(1)(f)
Tribunals and Commissions24 Aug 2023Partly Allowed
Amadeus India Pvt. Ltd., Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0074
Income Tax Act, 1961 — Section 14A, 92B, 92C(3), 92F, 115P, 143(1), 154
Tribunals and Commissions24 Aug 2023Allowed
Winner Diamond Tools Pvt.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0073
Income Tax Act, 1961 — Section 68, 115BBE, 142(1), 143(2), 143(3), 271(1)(c)
Tribunals and Commissions24 Aug 2023Partly Allowed
Dalip Kumar Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions24 Aug 2023Partly Allowed
ACIT Vs M/S. Celebi Delhi Cargo Terminal Management India Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0071
Income Tax Act, 1961 — Section 80IA, 80IA(4), 80IA(4)(i), 80IA(4)(i)(b), 143(3), 144C, 263, 271(1)(c)
Tribunals and Commissions24 Aug 2023Dismissed
ACIT Vs M/S Goel Jewellers Overseas Corp
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0070
Income Tax Act, 1961 — Section 68, 115BBE, 143(1), 143(2), 145(3)
Tribunals and Commissions24 Aug 2023Dismissed
Cairn Energy Hydrocarbon Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0069
Income Tax Act, 1961 — Section 32(1), 40(a)(i), 40(a)(ia), 44C, 115JB
Tribunals and Commissions24 Aug 2023Partly Allowed
Cricket Australia Vs ACIT (International Taxation)
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0068
Income Tax Act, 1961 — Section 9, 9(1)(vi), 9(1)(xvi), 142(1), 143(2), 143(3), 144C, 144C(5), 144C(13), 195, 234A, 234B, 270
Tribunals and Commissions24 Aug 2023Partly Allowed
Automation Anywhere Inc. Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0067
Income Tax Rules, 1962 — Rule 10(i), 10(ii)Income Tax Act, 1961 — Section 133(6), 143(3), 144C(13)
Tribunals and Commissions23 Aug 2023Allowed
Shalini Gupta Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0064
Income Tax Act, 1961 — Section 69, 139, 144C(13), 147, 148, 271(1)(c), 271F
Tribunals and Commissions23 Aug 2023Dismissed
Anil Kumar Kansal Vs ITO
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0063
Income Tax Act, 1961 — Section 48, 50C, 142(1), 148, 149
Tribunals and Commissions23 Aug 2023Dismissed
Naresh Kumar Sharma Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0062
Income Tax Act, 1961 — Section 142(1), 143(2), 144C(13), 147, 148, 151, 195, 234A, 234B, 234C
Tribunals and Commissions23 Aug 2023Dismissed
DCIT Vs State Trading Corporation India Ltd.
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0061
Income Tax Act, 1961 — Section 14A
Tribunals and Commissions23 Aug 2023Allowed
M/S. Spicejet Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0060
Income Tax Act, 1961 — Section 10(15A), 37(1), 40(a)(i), 40(a)(ia), 43A, 90, 143(3)
Tribunals and Commissions23 Aug 2023Allowed
Mannu Bhatia Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0059
Income Tax Act, 1961 — Section 69, 142(1), 144, 144C, 144C(13), 147, 148, 234A, 234B