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Income Tax Appellate Tribunal judgments

11,831 judgments · page 435 of 592

Tribunals and Commissions31 Aug 2023Dismissed

DCIT Vs Raytheon Company

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0085

Income Tax Rules, 1962 — Rule 44GIncome Tax Act, 1961 — Section 9(1)(vi), 90, 143(3), 144C, 195, 271(1)(c)Copyright Act, 1957 — Section 14, 14(a), 14(b), 30, 52(1)(aa)
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Tribunals and Commissions31 Aug 2023Allowed

Golden Traders Vs ITO

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0084

Income Tax Act, 1961 — Section 69B, 143(2), 144, 144B, 282
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Tribunals and Commissions30 Aug 2023Dismissed/Allowed

ACIT Vs V C Solutions Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0092

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 28, 28(iv), 36(1)(iii), 41(1), 59
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Tribunals and Commissions29 Aug 2023Allowed

Neha Kapoor Vs ITO

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0103

Income Tax Rules, 1962 — Rule 128(9)Income Tax Act, 1961 — Section 90, 139(1), 143(1), 154
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Tribunals and Commissions29 Aug 2023Dismissed

Tina Kalra Vs ITO

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0101

Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(a), 36(1)(va), 43B
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Tribunals and Commissions29 Aug 2023Allowed

Vivek Dutta Vs DCIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0100

Income Tax Appellate Tribunal Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 143(1)General Clauses Act, 1897 — Section 10
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Tribunals and Commissions28 Aug 2023Allowed

ACIT Vs Brys Resorts Pvt. Ltd

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0080

Income Tax Act, 1961 — Section 68, 132, 142(1), 143(2), 144, 153C, 153D, 234B
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Tribunals and Commissions28 Aug 2023Allowed

Vipin Sharma Vs ACIT

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0079

Income Tax Act, 1961 — Section 2(2)(e), 143(2), 143(3), 147, 148, 153A, 153A(1)(a)
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Tribunals and Commissions25 Aug 2023Allowed

Zoom Developers SEZ [Indore] Pvt. Ltd Vs A.C.I.T.

Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0104

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 132, 132A, 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1)
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