Tribunals and Commissions06 Sept 2023Allowed
Hire Right Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0014
Income Tax Act, 1961 — Section 143(3), 144C(13), 234A, 234B, 234D, 270ACopyright Act, 1957 — Section 13(1)(a), 14(a)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 434 of 592
Tribunals and Commissions05 Sept 2023Partly Allowed
DCIT Vs M/S. J.H. Jewellers LLP
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0054
Income Tax Rules, 1962 — Rule 46A, 46A(1)Income Tax Act, 1961 — Section 131, 131(1), 133A, 143(3)
Tribunals and Commissions05 Sept 2023Dismissed
Adit Infrapower & Multitrading Pvt. Ltd Vs PCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0010
Income Tax Act, 1961 — Section 133(6), 142(1), 143(1), 143(3), 263
Tribunals and Commissions05 Sept 2023Partly Allowed
R M Components Pvt.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0009
Income Tax Act, 1961 — Section 37(1), 41(1), 133(6), 142(1), 143(2), 143(3)
Tribunals and Commissions05 Sept 2023Dismissed
ACIT Vs Vibhu International Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0008
Income Tax Act, 1961 — Section 142(1), 147, 148, 292B
Tribunals and Commissions05 Sept 2023Allowed
Contitech India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0007
Income Tax Rules, 1962 — Rule 10BIncome Tax Act, 1961 — Section 37(1), 92CA(3), 143(3), 144C
Tribunals and Commissions05 Sept 2023Dismissed
DCIT Vs Aruna Chandhok
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0006
Income Tax Rules, 1962 — Rule 11U, 11UAIncome Tax Act, 1961 — Section 55(2)(aa)(i), 56(2), 56(2)(v), 56(2)(vii), 56(2)(vii)(c), 143(3)
Tribunals and Commissions05 Sept 2023Allowed
Airport Authority Of India Vs ITO (International Taxation) TDS
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0005
Income Tax Act, 1961 — Section 9, 195(2), 248
Tribunals and Commissions04 Sept 2023Dismissed
Eksay Electronics India Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0013
Tribunals and Commissions04 Sept 2023Allowed
Cadence Design Systems (Ireland) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0012
Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 143(3), 195, 199, 250(6)
Tribunals and Commissions04 Sept 2023Disposed Of
SRF Limited Vs Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0011
Income Tax Act, 1961 — Section 143(3), 153(3), 153(5), 263
Tribunals and Commissions04 Sept 2023Dismissed
ITO Vs M/S. Broad Ways Security And Detective Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0004
Income Tax Act, 1961 — Section 36(1)(va), 250, 253(2)
Tribunals and Commissions04 Sept 2023Allowed
Aashiyana Infrastructure Development Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0003
Tribunals and Commissions04 Sept 2023Dismissed
DCIT Vs Rajiv Jain
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0002
Income Tax Act, 1961 — Section 68, 143, 143(2), 143(3), 153A, 153A(1)
Tribunals and Commissions01 Sept 2023Dismissed
ACIT Vs Tulip Infratech Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0001
Income Tax Act, 1961 — Section 43B, 139(1), 143B, 194C
Tribunals and Commissions31 Aug 2023Allowed
Bombardier Transportation Signal (Thailand) Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0105
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 9(1)(vi), 90(2), 142(1), 143(2), 143(3), 144C, 144C(1), 195A, 263
Tribunals and Commissions31 Aug 2023Allowed
Amar Udyog Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0089
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 234B, 234C
Tribunals and Commissions31 Aug 2023
Wings Biotech LLP Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0088
Tribunals and Commissions31 Aug 2023Allowed
Jaison Thomas Vs DCIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0087
Income Tax Rules, 1962 — Rule 128(9)Income Tax Act, 1961 — Section 90, 119(2)(b), 143(1), 234B, 234C
Tribunals and Commissions31 Aug 2023Allowed
J.R. Rice India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 08 ITAT CK 0086
Income Tax Act, 1961 — Section 44AB, 68, 115BBE, 143(3)