Tribunals and Commissions19 Sept 2023Partly Allowed
DCIT Vs M/S Vrindavan Tubes Ltd
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0044
Income Tax Act, 1961 — Section 43B, 66, 68, 131, 133(6), 143(1), 143(3), 145A, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 432 of 592
Tribunals and Commissions19 Sept 2023Allowed
Daffodills Pharmaceuticals Ltd. Vs PCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0043
Income Tax Act, 1961 — Section 37(1), 40A(2)(b), 40A(2)(vi), 143(3), 147, 148(2), 151, 263, 263(1)Code Of Criminal Procedure, 1973 — Section 482
Tribunals and Commissions18 Sept 2023Allowed
M/S Crosslink Finlease Pvt. Ltd. Vs Pr. CIT-2
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0092
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Code of Civil Procedure, 1908 — Order 3 Rule 2, Order 3 Rule 6, Order 5 Rule 12Income Tax Act, 1961 — Section 133(6), 143(3), 147, 263
Tribunals and Commissions18 Sept 2023Partly Allowed
Santosh Kaushik Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0048
Income Tax Act, 1961 — Section 68, 132, 143(3), 147, 148
Tribunals and Commissions18 Sept 2023Partly Allowed
Himanshu Malhotra Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0047
Income Tax Act, 1961 — Section 263
Tribunals and Commissions18 Sept 2023Dismissed
NCML Industries Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0046
Income Tax Rules, 1962 — Rule 11UA(1)Income Tax Act, 1961 — Section 40A(3), 56(2), 56(2)(viiib), 68, 132, 133(6), 143(2), 143(3), 153A
Tribunals and Commissions18 Sept 2023Dismissed
ACIT Vs FCS Computer Systems S Pte Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0042
Income Tax Act, 1961 — Section 37(1), 143(3), 144C(3), 154, 154(3)
Tribunals and Commissions18 Sept 2023Allowed
Ashok Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0041
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions18 Sept 2023Allowed
CAE Simulation Training P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0040
Income Tax Act, 1961 — Section 9(1)(vi), 40(a), 40(a)(i), 40(a)(ia), 143(3), 195, 250
Tribunals and Commissions18 Sept 2023Allowed
M/S Real Conergy(1) Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0039
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions15 Sept 2023Dismissed
ACIT Vs M/S HCL Infotech Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0086
Income Tax Act, 1961 — Section 143(3), 154, 244A
Tribunals and Commissions15 Sept 2023Partly Allowed
M/S Amrit Banaspati Company Limited Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0036
Income Tax Act, 1961 — Section 2(19AA), 43(1)
Tribunals and Commissions15 Sept 2023Dismissed
Dy. C.I.T Vs Hometrail Buildtech Pvt Ltd
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0035
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viib)
Tribunals and Commissions15 Sept 2023Partly Allowed
CA Co-Operative Thrift & Credit Society Limited Vs P.C.I.T
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0034
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 68, 80P(2), 80P(2)(i)(a), 143(3), 147, 234A, 263
Tribunals and Commissions14 Sept 2023Allowed
Chowdry Associates Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0087
Income Tax Rules, 1962 — Rule 8D, 8D(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 14A(3), 143(3)
Tribunals and Commissions14 Sept 2023Allowed
Bihari Charitable Trust Vs Income-Tax Officer (E)
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0038
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Code of Civil Procedure, 1908 — Order 3 Rule 2, Order 3 Rule 6, Order 5 Rule 12Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144, 147, 148, 148(1), 149, 153(2), 282(1), 292BB
Tribunals and Commissions14 Sept 2023Dismissed/Allowed
Hindustan Coca Cola Beverages Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0037
Income Tax Act, 1961 — Section 32(1)(i), 41(1), 41(2), 43(6)
Tribunals and Commissions14 Sept 2023Allowed
ACIT Vs Richa & Co.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0033
Income Tax Act, 1961 — Section 2(24)(x), 34(1)(iv), 36(1)(va), 36(va), 36(1)(iv), 43B, 43B(b), 139(1), 143(1)
Tribunals and Commissions14 Sept 2023Dismissed
M/S Kanti Commercial Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0032
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56, 56(2), 56(2)(viia), 119, 143(3)
Tribunals and Commissions14 Sept 2023Dismissed
ACIT Vs NHPC Limited
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0031
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii)Income Tax Act, 1961 — Section 14A, 80I, 80IA, 80IA(1), 80IA(2A), 115JB