Tribunals and Commissions25 Sept 2023Allowed
Little Fairy Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0071
Income Tax Act, 1961 — Section 92CA(3), 115A, 143(3), 144C, 144C(1), 144C(13), 144C(15), 144C(15)(b)(ii), 153(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
11,831 judgments · page 431 of 592
Tribunals and Commissions22 Sept 2023Partly Allowed
Bharat Bhushan Sawhney Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0062
Income Tax Act, 1961 — Section 69A, 133A, 145(3)
Tribunals and Commissions22 Sept 2023Allowed
Whessoe Technology Centre Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0061
Income Tax Act, 1961 — Section 40(a)(iii), 143(3), 144C(13), 234B, 234D, 270A
Tribunals and Commissions22 Sept 2023Dismissed
JCIT (OSD) Vs Ajay Sharma
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0060
Income Tax Act, 1961 — Section 69, 147
Tribunals and Commissions21 Sept 2023Dismissed
ITO Vs Roshan Lal Sharma
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0070
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 80C, 143(1), 144
Tribunals and Commissions21 Sept 2023Allowed
Naresh Kumar Jain Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0069
Income Tax Act, 1961 — Section 68, 271, 271(1)(c), 274
Tribunals and Commissions21 Sept 2023Dismissed
DCIT Vs M/S Direct News Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0065
Income Tax Act, 1961 — Section 68, 271(1)(c)
Tribunals and Commissions21 Sept 2023Dismissed
Raman Singh Sidhu Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0064
Income Tax Act, 1961 — Section 54, 69C, 153A
Tribunals and Commissions21 Sept 2023Dismissed
ACIT Vs Universal Electronics & Communications P. Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0063
Income Tax Act, 1961 — Section 53A, 68, 132, 143(1), 143(3), 153A, 153C
Tribunals and Commissions21 Sept 2023Dismissed
DCIT Vs SRS Real Estate Limited
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0057
Income Tax Act, 1961 — Section 68, 132(1)(A), 139, 143(3), 147, 148, 149, 151, 153, 153(1)(b), 153A(1)(b), 153A
Tribunals and Commissions21 Sept 2023Dismissed
Pushpa Saluja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0056
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 131
Tribunals and Commissions20 Sept 2023Dismissed
ACIT Vs M/S Experion Hospitality Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0053
Income Tax Act, 1961 — Section 68, 142(1), 143(3), 144C, 147, 148
Tribunals and Commissions20 Sept 2023Dismissed
Geeta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0052
Income Tax Act, 1961 — Section 54B
Tribunals and Commissions20 Sept 2023Allowed
Kanchan Aastha Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0051
Delhi Stamp (Prevention Of Undervaluation Of Instruments) Rules, 2018 — Rule 4Income Tax Act, 1961 — Section 69, 132, 133A, 153A
Tribunals and Commissions20 Sept 2023Allowed
Justice Mohan Lal Verma (Retd.) Vs ACIT
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0050
Income Tax Rules, 1962 — Rule 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 48, 143(3)
Tribunals and Commissions20 Sept 2023Dismissed
Addl. CIT Vs Avaya India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0049
Tribunals and Commissions19 Sept 2023Dismissed
DCIT Vs M.G. Metalloy Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0093
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 194C, 271(1)(b), 274
Tribunals and Commissions19 Sept 2023Dismissed
ACIT Vs Evermore Stock Brokers Private Ltd.
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0059
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 131, 143(3)
Tribunals and Commissions19 Sept 2023Partly Allowed
Anil Kumar Yadav Vs Vs ITO
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0058
Income Tax Act, 1961 — Section 43B, 66, 68, 131, 133(6), 143(1), 143(3), 145A, 271(1)(c)
Tribunals and Commissions19 Sept 2023Allowed
Kanav Metals Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0045
Income Tax Act, 1961 — Section 131, 147, 153(2), 244A