COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 430 of 592

Tribunals and Commissions29 Sept 2023Partly Allowed

Repro Auto Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0088

Income Tax Act, 1961 — Section 48, 50, 50C, 50(1)(ii), 57, 57(iii), 143(3), 147, 260A
Tribunals and Commissions27 Sept 2023Allowed

Mohd. Abib Vs Income-Tax Officer

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0079

Income Tax Act, 1961 — Section 40A(3), 40(a)(ia), 143(1), 143(3), 154, 194, 249(3), 250Limitation Act, 1963 — Section 5
Tribunals and Commissions26 Sept 2023Partly Allowed

Dignus Services Vs ITO

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0066

Income Tax Act, 1961 — Section 30, 36, 36(1)(va), 37(1), 43B, 119, 234A, 234B
Tribunals and Commissions25 Sept 2023Dismissed/Allowed

Arunima Adcon Services Pvt Ltd Vs A.C.I.T

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0075

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(14), 10(38), 143(3), 271(1)(c)
Tribunals and Commissions25 Sept 2023Dismissed

DCIT Vs M/S. Globe Capital Market Limited

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0074

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(x), 56(2)(vii), 56(2)(viia), 132, 143(1), 143(3), 153A
Tribunals and Commissions25 Sept 2023Allowed

Gurpreet Singh Dhillon Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0072

Income Tax Act, 1961 — Section 23, 23(1)(a), 23(1)(b), 24, 24(a), 28(iv), 251(2)