COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 433 of 592

Tribunals and Commissions13 Sept 2023Allowed

Electrical & Electronics India Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0085

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 132, 139, 142(1), 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1)

Read judgment

Tribunals and Commissions13 Sept 2023Allowed

Bhavya Residency Pvt. Ltd. Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0084

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 139, 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 153C(1), 153D

Read judgment

Tribunals and Commissions13 Sept 2023Allowed

Consortium Vyapar Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0083

Read judgment

Tribunals and Commissions13 Sept 2023Allowed

Geeta Vidya Mandir Samiti Vs CIT(E)

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0027

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(15), 10(23C)(iiiad), 11, 12, 12A, 12AA, 13(1)(c), 133A

Read judgment

Tribunals and Commissions13 Sept 2023Allowed

Matrix Clothing Pvt. Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0026

Income Tax Act, 1961 — Section 28, 28(i), 36(1)(vii), 36(2), 37, 37(1), 143(3)

Read judgment

Tribunals and Commissions13 Sept 2023Dismissed

M/S. Layog Properties Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0025

Income Tax Act, 1961 — Section 40(b), 68, 131, 133(6), 234B, 234C, 271(1)(c), 271(1)(c)(i), 271(1)(c)(ii)

Read judgment

Tribunals and Commissions12 Sept 2023Allowed

Pernika Gupta Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0030

Read judgment

Tribunals and Commissions12 Sept 2023Allowed

Sudhir Chauhan Vs ITO

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0029

Income Tax Act, 1961 — Section 14A, 68

Read judgment

Tribunals and Commissions12 Sept 2023Dismissed

M/S. Sir Shadilal Enterprises Limited Vs DCIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0028

Income Tax Act, 1961 — Section 133(6), 13(3), 271(1)(c)

Read judgment

Tribunals and Commissions11 Sept 2023Allowed

Tirath Dass Vs Principal Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0024

Income Tax Act, 1961 — Section 68, 69, 69A, 69B, 69C, 69D, 115BBE, 133A, 143(3), 263, 263(1)

Read judgment

Tribunals and Commissions11 Sept 2023Allowed

Raj Kumar Karanwal Vs Pr. CIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0023

Income Tax Act, 1961 — Section 80G, 133(6), 142(1), 143(2), 143(3), 144, 144B, 147, 148, 151, 263

Read judgment

Tribunals and Commissions11 Sept 2023Dismissed

TPG Software Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0022

Income Tax Act, 1961 — Section 133(6), 143(3), 144C(13), 271(1)(c)

Read judgment

Tribunals and Commissions11 Sept 2023Dismissed

Vipin Gupta Vs ITO

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0021

Income Tax Rules, 1962 — Rule 46A(1)Income Tax Act, 1961 — Section 68, 142(1), 143(1), 143(2), 143(3)

Read judgment

Tribunals and Commissions11 Sept 2023Dismissed

ACIT Vs M/S Himachal Fibres Limited

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0020

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 44AB, 68, 115BBE

Read judgment

Tribunals and Commissions11 Sept 2023Allowed

Control Risks India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0019

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 40(a)(i), 143(3), 195, 250(4)

Read judgment

Tribunals and Commissions11 Sept 2023Partly Allowed

Dy. C.I.T Vs M/S Amrit Banaspati Company Limited

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0018

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 2(19AA), 32(1)(ii), 43(1)

Read judgment

Tribunals and Commissions06 Sept 2023Allowed

DCIT Vs Jyotsna Suri

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0055

Income Tax Act, 1961 — Section 69A, 132B, 153A

Read judgment

Tribunals and Commissions06 Sept 2023Dismissed

Asstt. Commissioner Of Income Tax Vs M/S C.P. & Associates Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0017

Income Tax Act, 1961 — Section 153C

Read judgment

Tribunals and Commissions06 Sept 2023Partly Allowed

Prem Lata Gupta Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0016

Income Tax Act, 1961 — Section 143(3), 153A

Read judgment

Tribunals and Commissions06 Sept 2023Allowed

Amadoroco Ltd Vs ACIT

Income Tax Appellate Tribunal · (2023) 09 ITAT CK 0015

Income Tax Act, 1961 — Section 57, 143(3), 144C, 234A, 234B, 234C, 244A, 263, 271(1)(c)

Read judgment