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Income Tax Appellate Tribunal judgments

6,848 judgments · page 289 of 343

Tribunals and Commissions08 Dec 2021Dismissed

Viney Corporation Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0011

Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 36(1)(iii), 37, 40A(3), 43AA, 143(3), 145(2), 211(3C)
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Tribunals and Commissions08 Dec 2021Allowed

DCIT Vs Jubilant Foodworks Ltd.

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0010

Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii), 40A(2), 92A(2), 92A(2)(g), 92CA(3), 143(3), 154, 250
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Tribunals and Commissions07 Dec 2021Partly Allowed

ACIT Vs PC Jewellers Ltd

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0023

Income Tax Act, 1961 — Section 2(24)(x), 2(43), 30, 35, 35AB, 35D, 35D(1)(ii), 35D(2), 36, 36(1)(va), 37, 37(1), 40(a)(ia), 40(a)(ii), 115JB, 1115JB(2), 115WA, 143(2), 143(3), 145(3), 194H, 254
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Tribunals and Commissions06 Dec 2021Disposed Of

Deepak Kumar Vs DCIT

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0026

Income Tax Act, 1961 — Section 153A, 271D
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Tribunals and Commissions03 Dec 2021Allowed

Tilak Raj Arora Vs A.C.I.T

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0029

Income Tax Act, 1961 — Section 80C, 80IB, 80IC, 80IC(2)(ii), 80IC(8)(ix),
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Tribunals and Commissions03 Dec 2021Dismissed/Partly Allowed

J.C.I.T Vs T.V. Today Network Ltd

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0027

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 43B, 43B(f)
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