Tribunals and Commissions15 Dec 2021Allowed
M/S. MIQ Foods Pvt. Ltd. Vs Income Tax Officer Ward- 1(4) Meerut
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0059
Income Tax Act, 1961 — Section 144, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 288 of 343
Tribunals and Commissions15 Dec 2021Allowed
Sandeep Tiwari Vs I.T.O
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0058
Income Tax Act, 1961 — Section 54, 54D, 54F, 54EC, 54EDRegistration Act, 1908 — Section 47
Tribunals and Commissions15 Dec 2021Partly Allowed
M/S Niyant Heritage Hotels [P] Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0057
Income Tax Act, 1961 — Section 24(b), 32, 40(a)(ia), 194C
Tribunals and Commissions14 Dec 2021Allowed
M/S Dow Jones & Company Inc. Vs A.C.I.T.
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0064
Income Tax Act, 1961 — Section 9(1)(iv), 92, 143(3), 144, 144C(13), 271(1)(c)
Tribunals and Commissions14 Dec 2021Dismissed/Allowed
ACIT Vs Lumax Builders Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0063
Income Tax Rules, 1962 — Rule 11UA(1)cbIncome Tax Act, 1961 — Section 40A(3), 56(2)(viib), 68, 131, 132, 132(4), 133(6), 143(1), 143(2), 143(3), 153A, 153C, 153D, 158BB(1)
Tribunals and Commissions13 Dec 2021Allowed
Satish Kumar Chugh Vs A.C.I.T
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0071
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions13 Dec 2021Allowed
Shardha Nand Sharma Vs ITD
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0070
Income Tax Act, 1961 — Section 36(1)(va), 39(1)(va), 43B, 139(1), 143(1), 234B, 234C
Tribunals and Commissions13 Dec 2021Dismissed
M/S Paras Spares & Accessories Ltd Vs ITO
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0069
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 68, 131, 133(6), 144, 234B, 234D, 271(1)(c)
Tribunals and Commissions13 Dec 2021Allowed
Intelsat Corporation Vs A.C.I.T
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0068
Income Tax Act, 1961 — Section 9(1)(iv), 143(3), 144C(13), 271(1)(c)
Tribunals and Commissions13 Dec 2021Dismissed
DCIT Vs M/S. Indo Rama Industries Limited
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0067
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 32, 142(1), 143(3), 250(4)
Tribunals and Commissions13 Dec 2021Allowed
Vijay Kumar Aggarwal Vs Pr. CIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0066
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 263
Tribunals and Commissions13 Dec 2021Allowed
SRF Limited Vs ACIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0065
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 32(1)(iia), 37, 40(a)(ia), 40A(2), 801IA, 92CA(3), 115JB, 115JB(2), 133(6), 142(1), 143(2), 143(3), 144C, 144C(1), 144C(5), 144C(13), 271(1)(c)
Tribunals and Commissions10 Dec 2021Dismissed
Seeco Enterprises Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(3), 147, 148, 292C
Tribunals and Commissions10 Dec 2021Allowed
M/S Elymer International Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0004
Income Tax Act, 1961 — Section 2(28A), 40a(ia), 143(1), 143(2), 143(3), 194A(3)(iii), 194H
Tribunals and Commissions10 Dec 2021Allowed
Dhanesh Kumar Jain Vs ACIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0003
Income Tax Act, 1961 — Section 57(iv), 84, 143(1), 154, 154(1)(b)
Tribunals and Commissions10 Dec 2021Allowed
Creative Arts Education Society Vs ACIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0002
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3)
Tribunals and Commissions10 Dec 2021Dismissed
DCIT, Circle 21(1) Vs M/s. ReligareFinvest Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0001
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 36(1)(vii), 36(2)(i), 143(3), 194C, 194J
Tribunals and Commissions09 Dec 2021Dismissed
ACIT Vs Pride Residency (P) Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0009
Income Tax Act, 1961 — Section 132, 133A, 142(1), 143(2), 143(3), 150, 153A, 250(6), 264, 292BCompanies Act, 1956 — Section 391(1), 394
Tribunals and Commissions09 Dec 2021Dismissed
DCIT Vs GLF Lifestyle Pvt.Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0008
Income Tax Act, 1961 — Section 32, 32(1), 32(1)(ii), 143(3)
Tribunals and Commissions09 Dec 2021Partly Allowed
Digicall Teleservices Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0007
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(X), 36(1)(Va), 139(1), 143(3)