Tribunals and Commissions02 Dec 2021Dismissed
ACIT Vs Bauch & Lomb India Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0034
Income Tax Act, 1961 — Section 92B, 92CA, 92CA(1), 92CA(3), 115JB, 142(1), 142(2), 143(2), 143(3), 144C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 290 of 343
Tribunals and Commissions02 Dec 2021Allowed
Vivek Vihar Vs DCIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0033
Income Tax Act, 1961 — Section 24(a), 143(3), 249(1)(iii), 250(6)
Tribunals and Commissions02 Dec 2021Dismissed
ITO(E) Vs Swami Satyanand Dharmarth Trust
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0032
Income Tax Act, 1961 — Section 10(23C), 11, 11(1)(a), 11(6), 12, 12A, 12AA, 13, 15, 28, 32, 35(2)(iv), 59, 70, 79, 143(3)
Tribunals and Commissions01 Dec 2021Dismissed
Praveen Somani Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0019
Tribunals and Commissions01 Dec 2021Dismissed
DCIT Vs Maruti Suzuki India Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0017
Tribunals and Commissions01 Dec 2021Dismissed
DCIT Vs Bombardier (Singapore) PTE. Ltd.
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0016
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions17 Nov 2021Dismissed
DCIT Vs DLF Commercial Developers Ltd.
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0109
Income Tax Act, 1961 — Section 10AA, 54GA, 55A, 80IA(5), 80IA(7), 80IA(10), 80IA(12), 80IA(13), 80IAB, 80IAB(3), 80IA(4)(i), 80IA(4)(i)(a)(b), 80IA(4)(i)(c), 80LB, 142(1), 143, 143(3), 263Special Economic Zones Act, 2005 — Section 2, 2(g), 2(p), 4, 27, 51
Tribunals and Commissions17 Nov 2021Dismissed
M/S Himanshu Technology Solutions Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0108
Income Tax Act, 1961 — Section 68, 69C, 143(3), 147, 148, 148(2)
Tribunals and Commissions17 Nov 2021
Dhiraj Jain Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0107
Income Tax Act, 1961 — Section 2(22)(e), 50C, 68, 69, 132, 142(1), 143(2), 153A, 153A(2), 153C
Tribunals and Commissions17 Nov 2021Allowed
Hitachi Metglas (India) Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0106
Income Tax Act, 1961 — Section 9(1)(vii), 40(a)(i), 92CA(3), 143(3), 195, 250(6), 271(1)(C)
Tribunals and Commissions17 Nov 2021Allowed
Rajendra Sharma Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0105
Income Tax Act, 1961 — Section 69, 132, 143(3), 153A, 271, 271(1)(C), 274
Tribunals and Commissions17 Nov 2021Partly Allowed
M/S Logix Buildtech (P) Ltd Vs ACIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0055
Companies Act, 1956 — Section 211(3C) Income Tax Act, 1961 — Section 57, 143(3)
Tribunals and Commissions17 Nov 2021Dismissed
ACIT Vs M/S Tirupati Constwell Pvt. Ltd.
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0054
Income Tax Act, 1961 — Section 68, 143(3), 153AEvidence Act, 1872 — Section 106, 114
Tribunals and Commissions17 Nov 2021Partly Allowed
TRL Riceland Pvt. Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0053
Income Tax Rules, 1962 — Rule 10, 10B(1)(a)(i), 10C, 10C(1), 10C(2), 10C(2)(e)Income Tax Act, 1961 — Section 92C, 92C(2), 92C(3), 92D(1), 92D(3), 115JB, 115JB(2), 133(6), 271(1)(c)
Tribunals and Commissions17 Nov 2021Allowed
L.G. Electronics Inc Ltd Vs Addl. C.I.T.
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0052
Income Tax Act, 1961 — Section 92CA(2), 143(3), 144C, 144C(1), 144C(13), 147, 153, 153B, 263
Tribunals and Commissions16 Nov 2021Allowed
M/S Guptajee & Co. Vs A.C.I.T
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0051
Income Tax Act, 1961 — Section 194C
Tribunals and Commissions16 Nov 2021Allowed
Keshab Chandra Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0050
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 50C, 66, 68, 69A, 147
Tribunals and Commissions16 Nov 2021Partly Allowed
ACIT Vs M/S. Hero Motors Limited
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0049
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37(1)
Tribunals and Commissions16 Nov 2021Partly Allowed
Chanan Lal Dhingra Vs DCIT
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0048
Income Tax Act, 1961 — Section 48, 50C, 54, 54F, 143(3), 154
Tribunals and Commissions16 Nov 2021Allowed
Timex Group India Ltd. Vs Acit
Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0047
Income Tax Rules, 1962 — Rule 10A(d), 10DIncome Tax Act, 1961 — Section 40(a)(ia), 92, 201