Income Tax Rules, 1962 — Rule 46AIncome-Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 68, 131, 139(1), 139(5), 142(1), 143(2), 147, 148, 148(1)

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Tribunals and Commissions15 Nov 2021Allowed

Hitesh Mittal Vs DCIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0057

Income Tax Act, 1961 — Section 132(1), 139(1), 153A, 271(1)(c)

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Tribunals and Commissions15 Nov 2021Allowed

M/S. Indus Towers Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0056

Income Tax Act, 1961 — Section 36(1)(ii), 37, 37(1), 115JB, 143(3), 201Companies Act, 1956 — Section 2(15A)

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Tribunals and Commissions12 Nov 2021Dismissed

ITO Vs Jwala Cooperative Urban Thrift And Credit Society Ltd

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0043

Income Tax Act, 1961 — Section 80P, 80P(2)(a)(i), 80P(2)(d)

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Tribunals and Commissions12 Nov 2021Allowed

M/S. Jindal Steel & Power Ltd. Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0042

Income Tax Act, 1961 — Section 115WE(3)

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Tribunals and Commissions12 Nov 2021Allowed

M/S. BEC Industries Vs ACIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0041

Income Tax Act, 1961 — Section 40(b)(v), 40(b)(iv), 143(3), 147, 148

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Tribunals and Commissions12 Nov 2021Dismissed

ACIT Vs M/S. Balaji Powertronics

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0040

Income Tax Act, 1961 — Section 80IA, 80IC, 80IC(2), 80IC(8)(ix), 143(3)

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Tribunals and Commissions12 Nov 2021Partly Allowed

Majorel India Pvt. Ltd. Vs Acit

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0039

Income Tax Rules, 1962 — Rule 10CIncome Tax Act, 1961 — Section 92, 92C(3), 92CA(1), 92CA(4), 271(1)(c)

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Tribunals and Commissions12 Nov 2021Allowed

M/S. Globallogic India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0038

Income Tax Rules, 1962 — Rule 10B(2)Income Tax Act, 1961 — Section 92B, 92CA(3), 143(3), 143(3A), 143(3B), 144C(13), 234B

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Tribunals and Commissions12 Nov 2021Partly Allowed

Shree Bankey Bihari Educational Society Vs J.C.I.T

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0037

Income Tax Act, 1961 — Section 2(13), 2(15), 11, 11(1), 11(4A), 12A, 12AA, 80G

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Tribunals and Commissions11 Nov 2021Partly Allowed

Classic Auto Tubes Ltd Vs Addl. CIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0036

Income Tax Act, 1961 — Section 32(1), 32(1)(iia)

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Tribunals and Commissions11 Nov 2021Allowed

Jai Prakash Agri Initiatives Co. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0035

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Tribunals and Commissions11 Nov 2021Dismissed

ACIT Vs TV 18 Broadcast Ltd

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0034

Income Tax Act, 1961 — Section 40(a), 143(3), 194C, 194H, 194J, 199, 201(1), 201(1A), 203(1), 271C, 273B

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Tribunals and Commissions11 Nov 2021Partly Allowed

Vikas Strips Ltd. Vs Acit

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0033

Income Tax Act, 1961 — Section 40(a)(ia), 131, 133(6), 143(3), 145, 201

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Tribunals and Commissions11 Nov 2021Allowed

M/S. Regus Gurgaon Metropolitan Business Centre Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2021) 11 ITAT CK 0032

Income Tax Rules, 1962 — Rule 10B, 46AIncome Tax Act, 1961 — Section 37, 92C, 92CA(3), 234A, 234B, 234C, 234D, 271(1)(c)

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