Tribunals and Commissions23 Dec 2021Allowed
BBC World Service India Pvt. Ltd Vs DCIT, Circle-4(1), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0041
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 287 of 343
Tribunals and Commissions23 Dec 2021Partly Allowed
Anil Arora Vs Income Tax Officer, Ward � 63 (3) New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0040
Income Tax Act, 1961 — Section 69C, 131, 143(1), 147, 148
Tribunals and Commissions23 Dec 2021Dismissed
ACIT, Central Circle 13 New Delhi Vs M/S. Jay Auto Components Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0039
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 56(2)(vii), 68, 131, 132, 132(1), 132(4), 133(6), 143(1), 143(3), 153A, 153A(1), 154, 194H, 260A
Tribunals and Commissions23 Dec 2021Dismissed
ACIT, Circle 28 (1), New Delhi Vs M/S. Chadha Power
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0038
Income Tax Act, 1961 — Section 40(a)(i), 40(a)(ia), 143(3), 271(1)(c)
Tribunals and Commissions22 Dec 2021Dismissed
Mahesh Chand Goyal Vs ACIT, Central Circle-6, New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0047
Income Tax Act, 1961 — Section 153A
Tribunals and Commissions22 Dec 2021Allowed
Rajputana Fertilizers Ltd Vs ACIT, Central Circle : 26, New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0046
Income Tax Act, 1961 — Section 10(34), 37(1), 142(1), 143(3)
Tribunals and Commissions22 Dec 2021Dismissed
M/S. PCI Limited Vs ACIT, Circle : 19 (2), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0045
Income Tax Act, 1961 — Section 36(1)(iii), 92, 250(6)
Tribunals and Commissions22 Dec 2021Allowed
Pushp Steel And Mining Private Ltd Vs PCIT Delhi - 7
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0044
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(viia), 142(1), 143(2), 143(3), 263, 263(1)
Tribunals and Commissions21 Dec 2021Allowed
Magnum Aviation Pvt. Ltd Vs Income Tax Officer, Ward 16(1) New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0062
Income Tax Act, 1961 — Section 40A(3), 271(1)(c)
Tribunals and Commissions21 Dec 2021Dismissed
JCIT, Special Range-1, New Delh Vs M/S. American Express (India) Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0061
Income Tax Act, 1961 — Section 92CA
Tribunals and Commissions21 Dec 2021Dismissed
Pearls News Network Pvt. Ltd Vs DCIT, Circle-19(2), New Delhi
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0060
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34, 35, 36, 37, 37(1), 68, 234A, 234B
Tribunals and Commissions20 Dec 2021Dismissed
Acit Vs Groupon India P. Ltd.
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0051
Direct Tax Vivad se Vishwas Rules, 2020 — Rule 5Direct Tax Vivad se Vishwas Act, 2020 — Section 3, 4
Tribunals and Commissions20 Dec 2021Disposed Of
Deevin Seismic Systems Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0050
Tribunals and Commissions20 Dec 2021Dismissed
Dcit Vs Hero Investment Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0049
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions20 Dec 2021Dismissed
ACIT Vs M/S Hindustan Thermal Project Pvt. Ltd
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0048
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions17 Dec 2021Partly Allowed
Rajiv Gupta Vs ITO
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0052
Income Tax Act, 1961 — Section 24(b), 143(3), 263
Tribunals and Commissions16 Dec 2021Dismissed/Disposed Of
Aviva International Holdings Ltd Vs DCIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0056
Income Tax (31st Amendment) Rules, 2021 — Rule 11UE, 11UE(2), 11UF(3)Income Tax Act, 1961 — Section 234B
Tribunals and Commissions16 Dec 2021Dismissed
Rohit Narang Vs DCIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0055
Income Tax Act, 1961 — Section 10B, 40(a)(ia), 133A
Tribunals and Commissions16 Dec 2021Allowed
Harish N. Salve Vs ACIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0054
Income Tax Act, 1961 — Section 37, 37(1), 90
Tribunals and Commissions16 Dec 2021Partly Allowed
Nokia India Pvt.Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0053
Income Tax Act, 1961 — Section 9(1)(vii), 37(1), 40(a(i), 40(a)(ii), 40(a)(ia), 92C(1), 93CA(3), 133A, 143(3), 144C, 144C(13), 194H, 194J