Tribunals and Commissions24 Feb 2022Allowed
M/S ACIL Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0100
Income Tax Act, 1961 — Section 143(3), 153A, 271, 271(1)(c), 274
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Income Tax Appellate Tribunal judgments
6,848 judgments · page 285 of 343
Tribunals and Commissions24 Feb 2022Dismissed
Anandtex International P.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0099
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions24 Feb 2022Dismissed
DCIT Vs Business Bay Corporate Parks Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0092
Income Tax Act, 1961 — Section 132, 143(3), 153C
Tribunals and Commissions24 Feb 2022Allowed
Amit Jindal Vs ITO-59(3)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0091
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 10(30), 10(38), 68, 69A, 69C, 131, 142, 142(2), 271(1)(c)
Tribunals and Commissions24 Feb 2022Partly Allowed
M/S Jubilant Motorworks Pvt Ltd Vs D.C.I.T.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0090
Income Tax Act, 1961 — Section 250(5)
Tribunals and Commissions23 Feb 2022Allowed
Surinder Malhotra Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0098
Income Tax Act, 1961 — Section 14A, 32, 37, 68, 133(6), 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions23 Feb 2022Allowed
Indian Plastics & Laminates Ltd. Vs CIT(A)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0097
Income Tax Act, 1961 — Section 2(23)(x), 36, 43B, 143(1)
Tribunals and Commissions23 Feb 2022Allowed
Devine Security Services Vs CPC
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0096
Income Tax Act, 1961 — Section 2(23)(x), 43B, 143(1)
Tribunals and Commissions23 Feb 2022Dismissed
I.T.O Ward-3(4) Vs M/S Azure Retreat P] Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0095
Income Tax Act, 1961 — Section 68, 90, 90A
Tribunals and Commissions23 Feb 2022Allowed
Davinder Kaur Marwah Vs ITO, Ward-40(2)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0094
Income Tax Act, 1961 — Section 44AF, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 149, 151, 151(1)
Tribunals and Commissions23 Feb 2022Partly Allowed
M/S Ansal Properties & Infrastructure Ltd Vs Addl. C.I.T Range-2
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0093
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 22
Tribunals and Commissions22 Feb 2022Allowed
Krishna Yadav Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0086
Income Tax Act, 1961 — Section 50C, 50C(1), 50C(3)
Tribunals and Commissions22 Feb 2022Allowed
M/. Sumitomo Mitsui Construction Company Ltd. Vs ACIT (International Taxation), Circle-3(1)(2)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0085
Income Tax Act, 1961 — Section 43B, 139(5), 143(3), 154, 234C
Tribunals and Commissions22 Feb 2022Dismissed
A.C.I.T. Vs M/S Ansal Properties and Infrastructure Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0084
Income Tax Act, 1961 — Section 271(1)(c), 274, 292B
Tribunals and Commissions22 Feb 2022Allowed
Alok Kumar Kapoor Vs Deputy Commissioner of Income Tax Circle-1
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0083
Income Tax Act, 1961 — Section 54EC, 54EC(1), 143(1), 147, 148
Tribunals and Commissions22 Feb 2022Dismissed
ITO, Ward-8(4) Vs M/S. Experion Nirman P. Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0082
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 143(3), 194H
Tribunals and Commissions22 Feb 2022Dismissed
JCIT(OSD) Vs Sarvhit Trust
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0081
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 12A, 68, 69, 69C
Tribunals and Commissions22 Feb 2022Allowed
KuberKhanpanUdyog Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0080
Income Tax Act, 1961 — Section 68, 131, 131(1A),131(1)(d), 132, 143(3), 147, 148, 153C, 234A, 234B, 234C, 250(6)
Tribunals and Commissions22 Feb 2022Partly Allowed
ACIT, Circle-2 Vs M/s. Supreme Ceramics Limited
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0079
Income Tax Rules, 1962 — Rule 46A, 46A(1)Income Tax Act, 1961 — Section 41(1), 143(3), 271(1)(c)Securitisation And Reconstruction Of Financial Assets And Reinforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions21 Feb 2022Dismissed/Allowed
Dy. C.I.T Central Circle-25 Vs M/s Acme Computers Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0078
Income Tax Act, 1961 — Section 68, 132, 132(4), 133A, 143(3), 147, 153A, 153A(1), 153A(1)(b), 153A(2), 153B, 153C