COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 283 of 343

Tribunals and Commissions09 Mar 2022Allowed

Vikas Jain Vs Income-tax Officer

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0035

Income Tax Act, 1961 — Section 44AB, 44AD, 46A, 143(3), 271BCompanies Act, 1956 — Section 100, 101, 102, 103, 104, 105

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Tribunals and Commissions09 Mar 2022Allowed

Bal Kishan Tyagi Vs ITO

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0034

Income Tax Act, 1961 — Section 68, 208, 209, 210, 294(4), 249(4)(b)

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Tribunals and Commissions09 Mar 2022Allowed

M/s Skyline Infra Enviro Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0026

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 139(1), 143(1), 250(6)

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Tribunals and Commissions09 Mar 2022Allowed

M/s Esteem Steels Pvt. Ltd. Vs ACIT, CC-16

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0025

Income Tax Act, 1961 — Section 41(1), 143(2), 143(3)

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Tribunals and Commissions09 Mar 2022Allowed

ITO Vs Subhash Chandra Narang

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0024

Income Tax Act, 1961 — Section 54F

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Tribunals and Commissions09 Mar 2022Allowed

Sadhna Aggarwal Vs ACIT, Central Circle-13

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0023

Income Tax Act, 1961 — Section 44AD, 132(1), 139(1), 143(3), 153A

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Tribunals and Commissions09 Mar 2022Allowed

Guardian India Solutions Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0022

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)

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Tribunals and Commissions09 Mar 2022Partly Allowed

M/s Inditex Trent Retail India Pvt. Ltd Vs Addl. C.I.T Special Range-4

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0021

Income Tax Act, 1961 — Section 43(1), 28(i), 28(iv), 145ACompanies Act, 1956 — Section 211

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Tribunals and Commissions09 Mar 2022Allowed

FCC Co. Ltd Vs ACIT, Int. Tax

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0020

Income Tax Act, 1961 — Section 9(1)(i), 143(3), 144C(13), 234B, 271(1)(c)

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Tribunals and Commissions07 Mar 2022Dismissed

ACIT Circle-4(2) Vs M/S Benetton India Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0010

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 28, 36(1)(vii), 37(1)

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Tribunals and Commissions07 Mar 2022Allowed

Subhash Chander Khanna Vs Income Tax Officer, Ward-33(4)

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0009

Income Tax Act, 1961 — Section 144, 147, 148, 250

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Tribunals and Commissions07 Mar 2022Allowed

Sanjeev Kumar Singh Vs ITO

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0008

Income Tax Act, 1961 — Section 143(3)

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Tribunals and Commissions07 Mar 2022Dismissed

DCM Shriram Ltd Vs Addl CIT(A) Special Range-3

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0007

Income Tax Act, 1961 — Section 143(3), 214, 243, 244, 244A, 246A, 246(1)

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Tribunals and Commissions04 Mar 2022Partly Allowed

Rishipal Investments And Finance (P) Ltd. Vs ITO Ward-15(4)

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0001

Income Tax Act, 1961 — Section 68, 131, 133A, 133(6), 139, 143(1), 143(2), 147, 148, 151(2), 234A, 234B, 271(1)(C)

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Tribunals and Commissions03 Mar 2022Allowed

Shakil Ahmad Vs Income Tax Officer, Ward-3(4)

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0013

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Tribunals and Commissions03 Mar 2022Allowed

M/S Anant Media Pvt. Ltd Vs ACIT Central Circle-20

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0012

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Tribunals and Commissions03 Mar 2022Dismissed

ACIT Vs National Agricultural Cooperative

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0011

Income Tax Act, 1961 — Section 36(1)(iii), 37, 37(1), 40(a)(ia), 139(1), 143(3), 194C, 194H

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Tribunals and Commissions03 Mar 2022Disposed Of

M/S Delhi Development Authority Vs Assistant Director Of Income Tax (Exemption), Trust Circle-II,

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0006

Income Tax Act, 1961 — Section 11

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Tribunals and Commissions03 Mar 2022Dismissed

Dy. Commissioner Of Income Tax Vs M/s Dakshin Haryana Bijli Vitran Nigam Ltd

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0005

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Tribunals and Commissions03 Mar 2022Dismissed

Dy. Commissioner of Income Tax Vs M/s Dakshin Haryana Bijli Vitran Nigam Ltd.

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0004

Income Tax Act, 1961 — Section 43B, 271(1)(c)

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