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Income Tax Appellate Tribunal judgments

6,848 judgments · page 282 of 343

Tribunals and Commissions15 Mar 2022Partly Allowed

Grohe India Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0054

Income Tax Act, 1961 — Section 92CA, 92CA(3), 142(1), 143(1), 143(3), 144C
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Tribunals and Commissions15 Mar 2022Partly Allowed

Shiv Shakti Traders Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0037

Income Tax Rules, 1962 — Rule 6DD, 46AIncome Tax Act, 1961 — Section 40A(3), 40A(3A), 143(3), 147(b), 154
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Tribunals and Commissions11 Mar 2022Dismissed

ITO Vs Rohtash Singh

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0033

Income Tax Act, 1961 — Section 2(14), 143(3), 147, 148
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Tribunals and Commissions10 Mar 2022Allowed

Bharat Anand Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0083

Income Tax Act, 1961 — Section 143(3)
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Tribunals and Commissions10 Mar 2022Allowed

Sonia Goel Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0079

Income Tax Act, 1961 — Section 69A, 132
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Tribunals and Commissions10 Mar 2022Allowed

JMD Consultant Vs Ward-50(1)

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0019

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(a)(va), 40(a)(ii), 43B, 139(1), 143(1), 143(2)
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