Tribunals and Commissions17 Mar 2022Dismissed
DCIT Vs Sarvpriya Properties Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0084
Income Tax Act, 1961 — Section 68, 131(1)(d), 133(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 281 of 343
Tribunals and Commissions17 Mar 2022Partly Allowed
Headstrong Services India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0060
Income Tax Rules, 1962 — Rule 10B, 10B(4), 10C, 10CA, 10C(2)(c), 10D(1), 10D(4)Income Tax Act, 1961 — Section 92B, 92C, 92CA(3), 92D(1), 115JB, 143(2), 143(3), 144C(13), 234C, 271(1)(c)
Tribunals and Commissions17 Mar 2022Allowed
Ashok Kumar Tyagi Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0048
Income Tax Act, 1961 — Section 132, 139(1), 143(3), 153A
Tribunals and Commissions17 Mar 2022Partly Allowed
M/S Laser Communications Pvt. Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0047
Income Tax Act, 1961 — Section 68, 132(1), 133A, 148
Tribunals and Commissions17 Mar 2022Allowed
Deepak Bhatnagar Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0046
Transfer Of Property Act, 1882 — Section 53A, 54Income Tax Act, 1961 — Section 2(47), 56(2)(ix)
Tribunals and Commissions17 Mar 2022Allowed
DCIT Vs M/S. Skyline Infratech Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0045
Income Tax Rules, 1962 — Rule 46A(3)Income Tax Act, 1961 — Section 69, 69C, 142(1), 143(2), 143(3), 144
Tribunals and Commissions17 Mar 2022Dismissed
ACIT (Exemptions) Vs Tibetan Adminstrative Welfare Society
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0044
Income Tax Act, 1961 — Section 11, 11(1), 13, 28, 143(3)
Tribunals and Commissions17 Mar 2022Allowed
National Association Of Software & Service Companies (NASSCOM) Vs DDIT(Exemption) Inv.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0043
Income Tax Act, 1961 — Section 11, 254, 271, 271(1)(c), 274, 275(1)(a), 275(1A)
Tribunals and Commissions17 Mar 2022Allowed
Vijay Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0042
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 234A, 234B, 234C
Tribunals and Commissions17 Mar 2022Allowed
Vijay Pal Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0041
Income Tax Act, 1961 — Section 143(3), 234A, 234B, 234D
Tribunals and Commissions16 Mar 2022Allowed
G. D. Builders Vs JCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0053
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 39(1)(va), 43B, 139(1), 143(3)
Tribunals and Commissions16 Mar 2022Dismissed
ACIT Vs M/S. The Printers House Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0052
Income Tax Act, 1961 — Section 143(3), 271(1)(C), 275(1)(a)
Tribunals and Commissions16 Mar 2022Allowed
Global Logic India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0051
Income Tax Act, 1961 — Section 92B, 143(3), 144C, 144C(10)
Tribunals and Commissions16 Mar 2022Allowed
M/S Harsh International Industries Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0050
Income Tax Act, 1961 — Section 142(1), 143(2), 271(1)(C)
Tribunals and Commissions16 Mar 2022Allowed
Sarita Kashyap Vs Pr. CIT-19
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0049
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions15 Mar 2022Allowed
Biswajit Kar Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0085
Income Tax Act, 1961 — Section 54
Tribunals and Commissions15 Mar 2022Allowed
M/S. HBA Studio Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0059
Income Tax Act, 1961 — Section 28, 36(1)(vii), 37(1), 143(3), 250(6)
Tribunals and Commissions15 Mar 2022Allowed
Arvind Tyagi Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0058
Income Tax Act, 1961 — Section 148
Tribunals and Commissions15 Mar 2022Allowed
M/S. Viraman Buildcon & Developers (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0057
Income Tax Act, 1961 — Section 132, 153A, 271(1)(C), 274
Tribunals and Commissions15 Mar 2022Partly Allowed
ITO Vs Alka Jain
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0056
Income Tax Rules, 1962 — Rule 46A, 46A(a), 46A(b), 46A(c), 46A(d), 46A(4)Income Tax Act, 1961 — Section 68, 133(6), 143(2)