COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 279 of 343

Tribunals and Commissions30 Mar 2022Allowed

Linde Engineering India Pvt. Ltd. Vs Principal CIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0119

Income Tax Act, 1961 — Section 10A, 10AA, 92C(4), 115JB, 142(1), 143(1), 143(3), 154, 163, 234B, 263

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Tribunals and Commissions30 Mar 2022Allowed

Vineeta Sehgal Vs ITO

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0118

Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274, 275

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Tribunals and Commissions30 Mar 2022Allowed

Valiant Resource and Tech Solution Vs ADIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0117

Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36, 36(1)(va), 43B, 139(1), 143(1), 154

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Tribunals and Commissions30 Mar 2022Partly Allowed

Dr. DeshBhushan Jain Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0116

Income Tax Act, 1961 — Section 143(2), 250

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Tribunals and Commissions30 Mar 2022Dismissed

Addl. Commissioner Of Income-Tax, Special Range-5 Vs Lenskart Solution P. Ltd

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0115

Income Tax Act, 1961 — Section 9, 40(a)(ia), 68, 131, 133(6), 143(3), 195, 250

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Tribunals and Commissions30 Mar 2022Partly Allowed

Federal Mogul Ignition Products (India) Ltd.Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0114

Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92CA(3), 92D, 142(1), 143(2), 143(3), 144C, 144C(5), 234B

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Tribunals and Commissions30 Mar 2022Allowed

Vikas Multicorp Limited Vs Income-Tax Officer

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0113

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(1), 14A(2),115JB, 143(3)

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Tribunals and Commissions30 Mar 2022Partly Allowed

Alcatel Lucent Portugal Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0112

Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 147, 148, 271(1)(c)

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Tribunals and Commissions30 Mar 2022Partly Allowed/Dismissed

MD Everywhere India (P) Limited Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0111

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 92CA, 144C(2), 234B

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Tribunals and Commissions30 Mar 2022Allowed

Gopal Kumar Goyal Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0110

Income Tax Act, 1961 — Section 144, 153A, 264, 271(1)(c), 274

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Tribunals and Commissions30 Mar 2022Allowed

Everest Global Inc Vs DDIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0109

Income Tax Act, 1961 — Section 9(1), 9(1)(vii), 90(2), 143(3), 195, 201(1), 234A, 234B, 234C

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Tribunals and Commissions29 Mar 2022Allowed

Rajender Kumar Chaudhary Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0096

Income Tax Act, 1961 — Section 133(6), 143(1), 250, 271(1)(c)

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Tribunals and Commissions29 Mar 2022Dismissed

ACIT Vs M/s. Rathi Graphics Technologies Ltd

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0095

Income Tax Act, 1961 — Section 68, 132, 139(1), 143(3), 150, 153A, 250, 251

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Tribunals and Commissions29 Mar 2022Allowed

Vibracoustic India Pvt. Ltd. Vs Addl. IT, Special Range-9

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0094

Income Tax Act, 1961 — Section 271(1B), 271(1)(c), 274

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Tribunals and Commissions29 Mar 2022Allowed

Udesh Sharma Vs ITO

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0093

Income Tax Act, 1961 — Section 147, 148, 250

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Tribunals and Commissions29 Mar 2022Allowed

Mohit Singh Vs Joint Commissioner of Income Tax

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0092

Income Tax Act, 1961 — Section 143(3), 147, 269T, 269SS, 271D, 271E

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Tribunals and Commissions29 Mar 2022Dismissed

Deputy Commissioner Of Income Tax Vs M/S. Shubham Chemicals & Sovents Ltd.

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0091

Income Tax Act, 1961 — Section 68, 139, 143(3), 147, 148, 148(1), 148(2), 151

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Tribunals and Commissions28 Mar 2022Allowed

Suich Industries Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0120

Income Tax Act, 1961 — Section 201(1)

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Tribunals and Commissions25 Mar 2022Dismissed

Asstt. Commissioner of Income Tax Vs M/S. Indian Farmer Fertilizer Co-Operative Ltd.

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0078

Income Tax Rules, 1962 — Rule 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 10, 13A, 14A, 37(1), 90, 90(2), 143(1), 143(2), 143(3)

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Tribunals and Commissions25 Mar 2022Dismissed

Asstt. Commissioner of Income TaxVS M/S. Indian Farmer Fertilizer Co-Operative Ltd

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0077

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(1)(iii), 90, 90(1)(a)(ii), 142(1), 143(3)

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