Tribunals and Commissions08 Apr 2022Allowed
NetApp B. V. Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0023
Income Tax Act, 1961 — Section 115A(1)(a)(iiaa), 139, 143(3), 144C(5), 144C(13), 234A, 234B, 254, 271(1)(c)
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Income Tax Appellate Tribunal judgments
6,848 judgments · page 277 of 343
Tribunals and Commissions08 Apr 2022Partly Allowed
Rakesh Vaid Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0022
Income Tax Act, 1961 — Section 139, 142(1), 144, 145(3), 147, 148, 149, 151, 234A, 234B, 292B
Tribunals and Commissions07 Apr 2022Partly Allowed
Corporate International Financial Service Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0046
Income Tax Act, 1961 — Section 68, 143(3), 246, 246A, 248, 249, 250, 250(4), 250(6), 251, 251(1)(a), 251(1)(b), 251(2)
Tribunals and Commissions07 Apr 2022Partly Allowed
Wuhan Research Institute of Post And Telecommunication India Project Office Vs ADIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0019
Income Tax Act, 1961 — Section 40(a)(ii), 44DA, 115A(1)(b)(B), 143(3)
Tribunals and Commissions06 Apr 2022Allowed
Atish Singla Vs Income Tax Officer, Ward-43(7),
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0025
Income Tax Act, 1961 — Section 44AD, 68, 69C, 142(1), 143(2)
Tribunals and Commissions06 Apr 2022Partly Allowed
Aithent Technologies Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0021
Income Tax Act, 1961 — Section 92CA, 133(6), 143(3), 144C, 144C(5), 271(1)(c)
Tribunals and Commissions06 Apr 2022Allowed
Ranjana Aggarwal Vs Income Tax Officer, Ward-47(5)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0020
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions06 Apr 2022Allowed
Taurus Agile Technology Corporation P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0006
Income Tax Act, 1961 — Section 28(iv), 56, 56(1), 142(1), 143(2)
Tribunals and Commissions06 Apr 2022Dismissed
ACIT Vs M/s. National Petroleum Construction Company
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0005
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144C
Tribunals and Commissions06 Apr 2022Allowed
Suman Jyoti Khaitan Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0004
Income Tax Act, 1961 — Section 401(a)(ia), 43B, 139(1), 143(3), 194J, 198
Tribunals and Commissions05 Apr 2022Allowed
DSD and Matwar Services Private Ltd. Vs Ward 7(4)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0010
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions05 Apr 2022Allowed
Anup Service Station Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0009
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 40(a)(ii), 43B, 139(1), 143(1), 154
Tribunals and Commissions05 Apr 2022Allowed
Manful Solutions Vs Ward
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0008
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions05 Apr 2022Allowed
Adidas India Marketing Pvt. Ltd. Vs National E-Assessment Centre
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0007
Income Tax Rules, 1962 — Rule 10B(1)(d)Income Tax Act, 1961 — Section 9(1), 9(1)(vii), 40(a)(i), 92B, 92C, 92CA, 92CA(3), 115A, 142(1), 143(2), 143(3), 143(3A), 143(3B), 144C, 144C(13), 195
Tribunals and Commissions04 Apr 2022Allowed
Multi Max Engineering Work Pvt. Ltd Vs Circle-17(2),
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0018
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions04 Apr 2022Allowed
M/s. Connect International Pvt. Ltd. Vs ITO, Ward-6(3)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0017
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions04 Apr 2022Allowed
Rajesh Kumar Vs Ward-2(2)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0016
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions04 Apr 2022Allowed
Faariha Tyagi Vs Ward-1(4),
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0015
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions04 Apr 2022Allowed
Flourtech Engineers P. Ltd Vs Circle-1
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0014
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions04 Apr 2022Allowed
M/s. Balaji Aluminium Alloys Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0013
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)