Tribunals and Commissions04 Apr 2022Allowed
Narendra Aggarwal Vs Pr. CIT-7
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0012
Income Tax Act, 1961 — Section 111, 111A, 133(6), 142(1), 143(2), 143(3), 263, 263(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 278 of 343
Tribunals and Commissions04 Apr 2022Dismissed
A.C.I.T. Vs M/s Shyam Telecom Ltd
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0011
Tribunals and Commissions04 Apr 2022Allowed
Balwan Singh Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0003
Income Tax Act, 1961 — Section 133A, 143(3), 269SS, 271D, 271E
Tribunals and Commissions04 Apr 2022Dismissed
Amit Tyagi Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0002
Income Tax Act, 1961 — Section 24, 143(1), 143(2),144
Tribunals and Commissions01 Apr 2022Allowed
Nobel Advertisers Pvt.Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 156
Tribunals and Commissions31 Mar 2022Dismissed
DCIT Vs Power System Operation Corporation Of India Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0121
Electricity Act, 2003 — Section 27(2)Income Tax Act, 1961 — Section 43B, 43B(b), 143(3)
Tribunals and Commissions31 Mar 2022Allowed
M/S. Nefab India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0108
Income Tax Act, 1961 — Section 32, 143(3)
Tribunals and Commissions31 Mar 2022Allowed
Sansun Staffing Solutions Pvt. Ltd. Vs Income Tax Officer,
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0107
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 139(1), 143(1), 154
Tribunals and Commissions31 Mar 2022Allowed
M/S. Kema India Private Limited Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0106
Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 142(1), 143(2), 143(3), 194J, 199, 234D
Tribunals and Commissions31 Mar 2022Partly Allowed
Bhasin Infotech & Infrastructure Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0105
Income Tax Rules, 1962 — Rule 29Income Tax Act, 1961 — Section 68, 143(3), 147, 148, 149, 150(1), 150(2), 154, 234A, 234B, 251(2)
Tribunals and Commissions31 Mar 2022Dismissed
DCIT Vs HP Services (Singapore) Pvt. Ltd,
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0104
Income Tax Act, 1961 — Section 9(1)(vi), 90(2), 195, 250(6)Copyright Act, 1957 — Section 14, 14(a), 14(b), 30
Tribunals and Commissions31 Mar 2022Partly Allowed
Attachmate Corporation Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0103
Income Tax Act, 1961 — Section 9(1)(vi), 143(2), 195, 234B, 271(1)(c)
Tribunals and Commissions31 Mar 2022Allowed
M/S. Siddhi Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0102
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1), 143(1)(a), 154
Tribunals and Commissions31 Mar 2022Partly Allowed
Trulymadly Matchmakers Private Limited Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0101
Income Tax Act, 1961 — Section 2(24)(x), 143(3), 195
Tribunals and Commissions31 Mar 2022Allowed
M/S. Yum Restaurants Marketing Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0100
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions31 Mar 2022Dismissed
ACIT, Circle-26(2) Vs M/S. VSF Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0099
Income Tax Act, 1961 — Section 2(22)(e), 40A(2), 40A(2)(a), 68, 143(3)
Tribunals and Commissions31 Mar 2022Dismissed
ACIT, Central Circle-19 Vs M/S. KR Pulp And Papers Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0098
Income Tax Act, 1961 — Section 68, 80IA, 132, 133, 133(6), 139, 142(1), 143(3), 147, 147(a), 147(b), 148, 151, 151(2), 153A, 271(1)(c)
Tribunals and Commissions31 Mar 2022Allowed
Gurbakshish Singh Batra Vs Pr.CIT-12
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0097
Income Tax Act, 1961 — Section 2(14), 2(29A), 2(42A), 2(47), 50C, 55A, 142(1), 143(1), 143(2), 143(3), 244A, 263Transfer of property Act, 1882 — Section 54
Tribunals and Commissions30 Mar 2022Partly Allowed
Amway India Enterprises Pvt. Ltd. Vs Addl. National E-Assessment Centre
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0123
Income Tax Act, 1961 — Section 68, 92B, 115BBE, 143(3), 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions30 Mar 2022Partly Allowed
Agilent Technologies India Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0122
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92D, 143(3), 144C(13), 271(1)(c)