Tribunals and Commissions25 Mar 2022Allowed
M/S Salesforce.Com Vs Dy. D.I.T
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0074
Income Tax Act, 1961 — Section 9(1)(i), 9(1)(iv), 245R, 245S
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 280 of 343
Tribunals and Commissions24 Mar 2022Allowed
Casename Councel Vineet Kashyap Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0090
Income Tax Act, 1961 — Section 132, 132(4), 143(1), 143(2), 143(3), 153A, 153A(1), 254
Tribunals and Commissions24 Mar 2022Dismissed
DCIT Vs Lakhani India Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0076
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 36(1)(iii)
Tribunals and Commissions24 Mar 2022Allowed
K. L. Concast Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0075
Income Tax Act, 1961 — Section 37(1), 40A(2), 40A(2)(b), 143(1), 250
Tribunals and Commissions24 Mar 2022Allowed
Lion Workforce Solutions India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0073
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139, 139(1), 250
Tribunals and Commissions24 Mar 2022Dismissed
M/S. Lufthansa German Airlines Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 144C(1), 144C(13), 234B, 234C, 271(1)(c)
Tribunals and Commissions24 Mar 2022Partly Allowed
K S Commodities Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0071
Income Tax Act, 1961 — Section 40A(2), 40A(2)(b), 143(2), 143(3), 234B
Tribunals and Commissions24 Mar 2022Partly Allowed
M/S Centum Learning Limited Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0070
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37(1), 142(1), 143(3), 145
Tribunals and Commissions23 Mar 2022Allowed
Superlite Jointings Private Limited Vs Circle-2(2)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0089
Income Tax Act, 1961 — Section 2(24), 36(va), 43B
Tribunals and Commissions23 Mar 2022Allowed
Jaibharat Mandal Ramlila And Dharmshala Society Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0069
Income Tax Act, 1961 — Section 2(15), 10, 11, 12, 12A, 12AA, 12AA(1A), 12AA(2), 12AA(3), 13, 139, 143(1), 143(3), 147, 148, 250(6), 271(1)(c)
Tribunals and Commissions23 Mar 2022Allowed
Lahmeyer Holding GAMBH Vs DDIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0068
Income Tax Act, 1961 — Section 14A, 44BBB, 197, 271(1)(C)
Tribunals and Commissions23 Mar 2022Allowed
Honda Cars India Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0067
Income Tax Rules, 1962 — Rule 10B(1)(b), 10B(1)(b)(iv), 10B(3)Income Tax Act, 1961 — Section 37, 92B, 92C, 92C(3), 92CA(3), 142(1), 143(3), 144B, 144C, 144C(13), 144C(15)(b), 234B, 234C, 271(1)(c), 292B
Tribunals and Commissions22 Mar 2022Allowed
Auto Gear Pvt. Ltd. Vs Circle-3(2) Delhi
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0088
Tribunals and Commissions22 Mar 2022Dismissed
Sumit Kumar Bagra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0065
Income Tax Rules, 1962 — Rule 6DD, 6DD(j)Income Tax Act, 1961 — Section 40A(3), 133(6), 143(3), 271, 271(1)(c)
Tribunals and Commissions22 Mar 2022Partly Allowed
Krishan Pal Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0064
Income Tax Rules, 1962 — Rule 46A(1)Income Tax (Appellate Tribunal) Rules, 1963 — Section 29Income Tax Act, 1961 — Section 44AD, 69, 69C, 143(3), 148, 150(1), 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions22 Mar 2022Partly Allowed
M/S Chintoo Creations Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0063
Income Tax Act, 1961 — Section 36(1)(va), 40(a)(ii), 43B, 139(1), 143(1), 149(1)
Tribunals and Commissions22 Mar 2022Allowed
Land Acquisition Office Vs DCIT, (TDS) Gurgaon
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0062
Land Acquisition Act, 1894 — Section 28, 34Income Tax Act, 1961 — Section 2(14), 2(14)(iii), 2(47)(iii), 5B, 10(37), 45, 56, 194, 194A, 194LA, 201(1), 201(1A)
Tribunals and Commissions21 Mar 2022Allowed
Sangeeta Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0087
Tribunals and Commissions21 Mar 2022Allowed
Mithlesh Kumar Singh & Ors Vs CPC
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0086
Tribunals and Commissions21 Mar 2022Dismissed
Dy. C.I.T. Vs M/S Aalap Digital Music Pvt Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0061
Income Tax Act, 1961 — Section 2(22)(e)