Tribunals and Commissions03 Mar 2022Allowed
Sheela Devi Vs Principal Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0002
Income Tax Act, 1961 — Section 2(14), 143(3), 147, 148, 159, 263, 292B, 292BB
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 284 of 343
Tribunals and Commissions02 Mar 2022Allowed
Bhagwati Security Services Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0017
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 43B, 139, 143(1)
Tribunals and Commissions02 Mar 2022Allowed
Libra Infra Projects Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0016
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 143(1)
Tribunals and Commissions02 Mar 2022Allowed
Sahil Dang Vs ITO Ward-29(1)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0015
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 143(1)
Tribunals and Commissions02 Mar 2022Allowed
Excel Phosphates Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0014
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 43B, 143(1)
Tribunals and Commissions02 Mar 2022Disposed Of
Vijay Kumar Vs DCIT, Circle-62(1)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0003
Direct Tax Vivad Se Viswas Act, 2020 — Section 5(2), 6Income Tax Act, 1961 — Section 143(2)
Tribunals and Commissions28 Feb 2022Allowed
Karan Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0110
Income Tax Act, 1961 — Section 2(14)(iii)(a), 142(1), 144, 147, 148, 250(6)
Tribunals and Commissions28 Feb 2022Dismissed
ACIT Circle-2(2) Vs M/S. Amsure Insurance Agency Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0109
Income Tax Act, 1961 — Section 37(1), 41(1), 143(3)
Tribunals and Commissions28 Feb 2022Allowed
Bela Juneja Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0108
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)(c), 274, 274(1)
Tribunals and Commissions28 Feb 2022Allowed
Kanshi Ram Vs ITO Ward-24(3)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0107
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 143(2), 271(1)(c), 274
Tribunals and Commissions28 Feb 2022Dismissed
Asst. Commissioner Of Income Tax, Circle-76(1) Vs M/S Parsons Brinckershoff India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0106
Income Tax Act, 1961 — Section 40(a)(ia), 40(a)(i), 194C, 194I, 194J, 201(1), 201(1A), 271C, 273B
Tribunals and Commissions28 Feb 2022Dismissed
DCIT Vs M/S. TNG Retail Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0105
Income Tax Act, 1961 — Section 40(a), 40(a)(ia), 143(3), 144, 145(3)
Tribunals and Commissions28 Feb 2022Allowed
M/S. Rathi Bars Limited Vs ACIT, Central Circle-16
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0104
Income Tax Act, 1961 — Section 69, 132, 132(4), 143(3), 153A
Tribunals and Commissions25 Feb 2022Allowed
Colorz N Style Pvt.Ltd. Vs Asst.DIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0103
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 43B, 143(1), 143(1)(a), 154
Tribunals and Commissions25 Feb 2022Partly Allowed
Sajid Ali Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0102
Income Tax Act, 1961 — Section 44, 44AD, 68, 69A, 144, 147
Tribunals and Commissions25 Feb 2022Allowed
Om Prakash Rana Vs DCIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0101
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(x), 3(1)(va), 43B, 139(1), 154
Tribunals and Commissions25 Feb 2022Dismissed
Amrik Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0089
Income Tax Act, 1961 — Section 44AD, 142(1), 143(3), 147, 148, 151, 271(1)(b), 292B
Tribunals and Commissions25 Feb 2022Allowed
Budh Singh Gulab Singh Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0088
Income Tax Act, 1961 — Section 40(a)(ia), 139, 143(1), 143(3), 201(1)
Tribunals and Commissions25 Feb 2022Allowed
Pawan Kumar Janghu Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0087
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(x), 28, 36(1)(va), 43B, 43B(b), 139(1), 143(1), 143(1)(a), 143(1)(a)(iv)
Tribunals and Commissions24 Feb 2022Allowed
BMA Infotech P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0111
Income Tax Act, 1961 — Section 68, 132, 132(4A)(i), 139, 147, 148, 149, 151, 153, 153A, 153C, 292C