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Income Tax Appellate Tribunal judgments

6,848 judgments · page 286 of 343

Tribunals and Commissions21 Feb 2022Dismissed/Allowed

M/S ESM Group Inc Vs A.C.I.T

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0077

Income Tax Act, 1961 — Section 9(1)(iv), 9(1)(vii), 44DA, 143(3), 144C(13)
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Tribunals and Commissions21 Feb 2022Allowed

M/S Autoliv ASP Inc. Vs Dy. C.I.T

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0076

Income Tax Act, 1961 — Section 9(1)(iv), 90(2), 143(3), 144C(13)Copyright Act, 1957 — Section 14
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Tribunals and Commissions21 Feb 2022Allowed

Om Prakash Jakhotia Vs ACIT, CC-26

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0073

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 4, 11Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(62), 4(1), 68, 69A, 124(3)(b), 127, 127(2), 131, 131(1), 132(1), 132(1)(a), 132(1)(b), 132(1)(c), 132(4), 132(4A), 139, 139(1), 139(4), 139(5), 139(8)(a), 142(1), 142(2A), 143(2), 143(3), 144, 153A, 183, 184, 234A, 234B, 234B(2A), 245C, 245C(1), 245D(4), 246A, 255, 255(1), 255(5), 255(6), 271(1)(c), 271AAA, 271F, 292B, 292C
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Tribunals and Commissions18 Feb 2022Allowed

Vidushi Tayal Vs ITO

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0068

Income Tax Act, 1961 — Section 144, 147
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Tribunals and Commissions18 Feb 2022Allowed

Rohtash Vs ITO

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0067

Income Tax Act, 1961 — Section 142(1), 143(2), 147, 148, 149
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Tribunals and Commissions18 Feb 2022Allowed

Umesh Vs ITO

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0066

Income Tax Act, 1961 — Section 44AD, 44AF, 143(3), 147, 148
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Tribunals and Commissions17 Feb 2022Dismissed/Allowed

ACIT Vs Ravi Parkash Aggarwal

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0072

Income Tax Act, 1961 — Section 139(1), 147, 148, 153A, 153B(1)
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Tribunals and Commissions17 Feb 2022Dismissed

ACIT Vs Gautam Gulati

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0070

Income Tax Act, 1961 — Section 139, 147, 148, 149, 151, 153, 153A, 158BC, 158BI
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Tribunals and Commissions17 Feb 2022Partly Allowed

Zahir Ahmad Vs ITO, Ward-2(4)

Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0065

Income Tax Act, 1961 — Section 133(6), 143(3), 144, 145, 147, 148
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Tribunals and Commissions24 Dec 2021Allowed

M/S Morgan Ventures Vs D.C.I.T.

Income Tax Appellate Tribunal · (2021) 12 ITAT CK 0036

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 80IA, 115JB, 143(1), 143(3), 147, 148, 151, 154, 155, 269SS, 269TT
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