Tribunals and Commissions09 Mar 2023Partly Allowed
Manohar Education Society Vs ITO(E)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0026
Income Tax Act, 1961 — Section 2(15), 10(23c), 10(23c)(iiiad), 13, 13(3), 143(1), 143(3), 164(6), 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,684 judgments · page 258 of 385
Tribunals and Commissions09 Mar 2023Dismissed
Mother Gian Educational Society Vs ITO(E)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0025
Income Tax Act, 1961 — Section 11, 12A, 68, 69C, 143(3), 147, 148, 151
Tribunals and Commissions09 Mar 2023Dismissed
Nishchint Bagga Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0024
Income Tax Act, 1961 — Section 143(2), 143(3), 144, 147, 148, 250(6), 254
Tribunals and Commissions09 Mar 2023Partly Allowed
TGE Gas Engineering Gmbh Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0023
Income Tax Act, 1961 — Section 139(1), 142(1), 143(1), 143(3), 144C, 144C(13), 270A
Tribunals and Commissions09 Mar 2023Allowed
M/S. Tata NYK Shipping Pte. Ltd Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0022
Income Tax Rules, 1962 — Rule 10EIncome Tax Act, 1961 — Section 5(2), 9, 9(1)(vi), 44B, 92A, 92A(1), 92A(2), 92CA(1), 92CA(3), 92E, 142(1), 143(2), 143(3), 172, 263
Tribunals and Commissions06 Mar 2023Dismissed
Concentrix CVG Customer Management Group Inc. Vs Deputy Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0016
Income Tax Act, 1961 — Section 9, 9(1)(b), 10A, 143(3), 144C
Tribunals and Commissions06 Mar 2023Partly Allowed
Ashok Kumar Agarwal Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0015
Income Tax Act, 1961 — Section 54B, 147, 148, 151
Tribunals and Commissions06 Mar 2023Partly Allowed
Uday Management Services Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0014
Income Tax Act, 1961 — Section 37(1)
Tribunals and Commissions03 Mar 2023Dismissed
Megha Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0021
Income Tax Act, 1961 — Section 10(38), 68, 69A, 69C, 115BBE, 143(3), 148, 249(2), 249(4), 250, 250(2)(b), 251, 251(2)
Tribunals and Commissions03 Mar 2023Partly Allowed
UOP India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0020
Income Tax Rules, 1962 — Rule 10B(2), 10B(4)Income Tax Act, 1961 — Section 92C(2), 234B, 271(1)(c)
Tribunals and Commissions03 Mar 2023Allowed
Sandhya Gaur Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0019
Income Tax Act, 1961 — Section 54F
Tribunals and Commissions03 Mar 2023Allowed
Aruna Chaudhary Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0018
Income Tax Act, 1961 — Section 2(47), 2(47)(v), 2(47)(vi), 23, 54B, 56, 132, 143(3), 153A, 250, 250(5), 251, 251(1)(a), 254(2B), 271(1)(C)Transfer Of Property Act, 1882 — Section 53A
Tribunals and Commissions03 Mar 2023Dismissed
DCIT Vs India Trade Promotion Organization
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0017
Income Tax Act, 1961 — Section 143(3), 250
Tribunals and Commissions03 Mar 2023Dismissed
ACIT Vs M/S. Tehri Pulp & Paper Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0013
Income Tax Appellate Tribunal Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 139(1), 140, 142(1), 143(2), 144, 147, 148, 292BB
Tribunals and Commissions03 Mar 2023Allowed
Babu Ram Sharma Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0012
Income Tax Act, 1961 — Section 69
Tribunals and Commissions02 Mar 2023Allowed
M/S GD Education Society Vs DCIT-Exemption
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0007
Income Tax Act, 1961 — Section 2(15), 11, 11(1)(d), 12, 12A, 13, 234A, 234B, 234C
Tribunals and Commissions02 Mar 2023Partly Allowed
Mamta Gupta Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0006
Income Tax Act, 1961 — Section 68, 69, 69A, 69B, 69C, 69D, 115BBE
Tribunals and Commissions02 Mar 2023Partly Allowed
Rakesh Rathi, Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0005
Income Tax Act, 1961 — Section 69A, 143(3), 147, 148
Tribunals and Commissions02 Mar 2023Allowed
Ravinder Bansal Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0004
Income Tax Act, 1961 — Section 90
Tribunals and Commissions02 Mar 2023Dismissed
ACIT Vs M/S Mitsui & Co. India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0003
Income Tax Act, 1961 — Section 40(a)(i), 44BBB, 90CA(3), 92CA(3), 143(3)