Tribunals and Commissions02 Mar 2023Partly Allowed
Inteva Products Netherlands BV Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0002
Income Tax Act, 1961 — Section 9(1)(vii), 143(3), 144C, 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,684 judgments · page 259 of 385
Tribunals and Commissions02 Mar 2023Allowed
Madaan Associates Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0001
Income Tax Act, 1961 — Section 36(1)(iii), 69, 143(3), 148, 263, 263(1)
Tribunals and Commissions01 Mar 2023Dismissed
ACIT Vs Sangeeta Jain
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0011
Tribunals and Commissions01 Mar 2023Allowed
Rajender Kumar Budhiraja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0010
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68
Tribunals and Commissions01 Mar 2023Dismissed
National Fertilizers Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0009
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 41, 41(1), 143(3), 147, 148, 151(1)
Tribunals and Commissions01 Mar 2023
Income Tax Officer Vs M/S Om Shiva Traders Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0008
Income Tax Act, 1961 — Section 68, 131, 132, 133(6), 143(2), 263
Tribunals and Commissions28 Feb 2023Partly Allowed
Dinesh Dahiya Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0134
Income Tax Act, 1961 — Section 68, 133(6), 139(1), 147
Tribunals and Commissions28 Feb 2023Allowed
AVH Resources India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0133
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 9(1)(ii), 14A, 119, 143(3)
Tribunals and Commissions28 Feb 2023Partly Allowed
ACIT Vs Uniparts India Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0132
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(1)(iii), 36(1)(va), 92CA(3), 139(1)
Tribunals and Commissions28 Feb 2023Dismissed
Addl. CIT Vs AON Services India Pvt. Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0131
Income Tax Act, 1961 — Section 10A, 271(1)(c)
Tribunals and Commissions28 Feb 2023Dismissed
Padam Singh Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0130
Income Tax Act, 1961 — Section 44AD, 68, 143(3), 144
Tribunals and Commissions28 Feb 2023Partly Allowed
Huawei Technologies Co. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0129
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 5(2), 9(1)(i), 9(1)(vi), 44BB, 44BBA, 133A, 143(3), 144C(13), 154(2), 234B, 254(2), 270A
Tribunals and Commissions28 Feb 2023Allowed
Adobe Systems Software Ireland Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0128
Income Tax Act, 1961 — Section 44BB, 44BBA, 143(3), 144C(13), 234D, 244A, 270A, 274
Tribunals and Commissions28 Feb 2023Partly Allowed
Shangri-La International Hotel Management Pte. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0127
Income Tax Act, 1961 — Section 9(1)(v), 9(1)(vi), 9(1)(vii), 143(3), 144C(13)
Tribunals and Commissions28 Feb 2023Allowed
M/S. Technip Energies Italy S.P.A Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0126
Income Tax Rules, 1962 — Rule 10, 10(i), 10(ii)Income Tax Act, 1961 — Section 40A(2)(b), 40A(2), 44AA, 44AB, 44BBB, 44BBB(1), 44BBB(2), 92, 92BA, 92F(ii), 143(3), 144C, 144C(8), 144C(10), 144C(13), 234D
Tribunals and Commissions28 Feb 2023Allowed
Nutan Growth Fund Pvt. Ltd Vs Pr. CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0125
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56, 56(2)(viia), 69, 142(1), 143(2), 143(3), 148, 263
Tribunals and Commissions27 Feb 2023Allowed
Sainik Filling Station Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0139
Income Tax Rules, 1962 — Rule 6DDIncome Tax Act, 1961 — Section 37(1), 40A(3), 143(1), 143(2), 143(3), 144, 147, 148, 151, 234A, 234B
Tribunals and Commissions27 Feb 2023Dismissed
Ashwani Sharma Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0138
Income Tax Act, 1961 — Section 142(1), 144, 148, 271(1)(b)
Tribunals and Commissions27 Feb 2023Allowed
Sanjay Sharma Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0137
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 54, 54B, 54F, 144, 147, 264, 271(1)(c)
Tribunals and Commissions27 Feb 2023Dismissed
ACIT Vs Pawansut Holdings Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0136
Income Tax Act, 1961 — Section 132, 132(4), 142(1), 143(1), 143(2), 143(3), 153A, 153C, 250(6)