COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,684 judgments · page 260 of 385

Tribunals and Commissions27 Feb 2023Partly Allowed

Sanjiv Gupta Vs DCIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0135

Income Tax Act, 1961 — Section 54F, 56, 56(vii)(b), 132, 133(6), 142(1), 143(3), 144, 147, 148, 153A, 234A, 234B, 234C, 250(6)
Tribunals and Commissions24 Feb 2023Partly Allowed/Dismissed

Poonam Malhotra Vs DCIT

Income Tax Appellate Tribunal · Casename Councel Citation File No Coram Bench Acts Result

Income Tax Act, 1961 — Section 24B, 68, 115BBE, 132, 133(6), 142(1), 143(1), 143(3), 153A, 153A(1), 271(1)(c)
Tribunals and Commissions24 Feb 2023Dismissed

ACIT Vs Chanchal Taneja

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0121

Income Tax Act, 1961 — Section 68, 132, 139, 143(3), 148, 153A
Tribunals and Commissions24 Feb 2023Partly Allowed

M/S. Tempo Automobiles Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0120

Income Tax Act, 1961 — Section 2(24)(x), 34(1)(vi), 36(1)(va), 36(1)(iv), 40A, 40A(7), 43B, 43B(b), 143(1)
Tribunals and Commissions24 Feb 2023Dismissed

ACIT Vs Cvent India Pvt. Ltd.

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0118

Income Tax Act, 1961 — Section 30, 36, 37(1), 43, 43(2), 143(3)Expenditure Act, 1957 — Section 2(h)
Tribunals and Commissions24 Feb 2023Dismissed

G. S. Developers & Contractors Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0117

Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(v), 36(1)(va), 43B, 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(iv)Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions24 Feb 2023Allowed

Ritu Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0116

Income Tax Act, 1961 — Section 54, 54(1), 54(2), 54F, 68, 133(6), 139, 139(1), 139(4), 139(5), 143(1), 143(3), 251, 251(1)(a), 251(2)
Tribunals and Commissions23 Feb 2023Allowed

Shiv Kumar Sharma Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0101

Income Tax Act, 1961 — Section 131, 132, 132(4), 147, 148
Tribunals and Commissions23 Feb 2023Dismissed

Kapil Kumar Nehra Vs ITO

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0100

Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36, 36(1)(va), 43B, 43b(b), 139(1), 143(1), 143(1)(a), 143(1)(ii), 143(1)(iv), 143(3)Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions23 Feb 2023Dismissed

ACIT Vs Gurnihal Singh Pirzada

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0098

Income Tax Act, 1961 — Section 139(1), 142(1), 143(2), 143(3), 147, 148, 256(1), 292B, 292BB
Tribunals and Commissions23 Feb 2023Partly Allowed

Aerens Jai Realty Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0094

Income Tax Act, 1961 — Section 132, 132(1), 132(4), 133A, 133A(3)(ia), 142(1), 143(2), 143(3), 153, 153A, 153A(a), 153A(b), 153B, 153C, 156, 220(6), 29CC