Tribunals and Commissions07 Feb 2023Allowed
SCB Steel Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0038
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,631 judgments · page 262 of 382
Tribunals and Commissions07 Feb 2023Dismissed
Shrihari Diagems (V) Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0037
Income Tax Act, 1961 — Section 2(24)(x), 24(a), 36(1)(va), 43B, 43B(b), 80IA, 139(1), 143(1), 143(1)(ii), 143(1)(a), 143(1)(a)(iv), 143(1)(iv), 143(3)Payment of Wages Act, 1936 — Section 5
Tribunals and Commissions07 Feb 2023Dismissed
DCIT Vs M/S. Vatika Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0036
Income Tax Act, 1961 — Section 69, 131, 132, 139(1), 142(1), 143(3), 153A, 153A(1), 245C(1), 250(4), 271(1)(c)
Tribunals and Commissions07 Feb 2023Allowed
SDL Multi-Lingual Solutions (Singapore) Pte Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0035
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 195Copyright Act, 1957 — Section 14A, 14B, 30
Tribunals and Commissions07 Feb 2023Dismissed
Subhash Chand Dhingra Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0034
Income Tax Act, 1961 — Section 10(37), 23(1A), 23(2), 2(28)(A), 45(5), 45(5)(b), 56, 56(2)(viii), 57, 57(iv), 139(4), 139(5), 142(1), 143, 143(1), 143(2), 143(3), 145A, 145A(b), 194A, 234A, 234B, 234C, 234D, 263Land Acquisition Act, 1894 — Section 28, 34
Tribunals and Commissions07 Feb 2023Dismissed
M/S. IRCON International Ltd Vs Additional CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0033
Income Tax Rules, 1962 — Rule 8D, 8D(2)Income Tax Act, 1961 — Section 14A, 80IA, 80IA(13), 115J, 115JB, 143(3), 234A, 234B, 234C, 234D
Tribunals and Commissions07 Feb 2023Dismissed
ACIT Vs M/S. Jaiprakash Associates Limited
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0032
Income Tax Act, 1961 — Section 80IA, 143(3), 154
Tribunals and Commissions06 Feb 2023Dismissed
RVM Education (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0045
Tribunals and Commissions06 Feb 2023Partly Allowed
Kapil Kukreja Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0044
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions06 Feb 2023Partly Allowed
Athena Infrastructure Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0043
Income Tax Act, 1961 — Section 10(34), 68
Tribunals and Commissions06 Feb 2023Dismissed
M/S Met Trade (India) Ltd Vs Dy. CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0042
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 80IBInsolvency And Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions06 Feb 2023Partly Allowed
Mekaster Finlease Limited Vs DCIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0041
Income Tax Act, 1961 — Section 9, 10(34), 34, 132(4), 260A
Tribunals and Commissions06 Feb 2023Dismissed
ITO Vs M/S. Rajdarbar Beverages Pvt.Ltd
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0040
Income Tax Act, 1961 — Section 131, 143(1), 143(3)
Tribunals and Commissions06 Feb 2023Dismissed
B4S Solution Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0039
Income Tax Act, 1961 — Section 2(c), 2(24), 2(24)(x), 10AA, 10(34), 32, 36, 36(1)(iv), 36(1)(va), 37, 43B, 43B(b), 115O, 139(1), 143(1), 143(1)(a), 143(2), 143(3), 154
Tribunals and Commissions03 Feb 2023Dismissed
M/S. Pradeep Buildwell Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0007
Income Tax Act, 1961 — Section 68, 131
Tribunals and Commissions03 Feb 2023Allowed
M/S. Raghvender Shankar Finance & Investment CO. Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0006
Income Tax Act, 1961 — Section 68, 139, 143(2), 143(3), 147, 148, 151
Tribunals and Commissions03 Feb 2023Dismissed
M/S. Pradeep Realcon Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 131
Tribunals and Commissions03 Feb 2023Allowed
Anand Prakash Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0004
Income Tax Act, 1961 — Section 40(a)(ia), 68, 143(3), 194A, 263, 271(1)(c), 274
Tribunals and Commissions03 Feb 2023Partly Allowed
M/S. Dhadda International Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0003
Income Tax Act, 1961 — Section 44AB, 69, 132, 143(3), 147, 271(1)(c)
Tribunals and Commissions02 Feb 2023Allowed
Santosh Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0015
Income Tax Act, 1961 — Section 143(2), 143(3), 144, 147, 148, 151, 234A, 234B, 234C, 250(6)