Tribunals and Commissions02 Feb 2023Partly Allowed
Dharambir Khattar Vs Asst.CIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 69A, 142(1), 143(2), 143(3), 147, 148, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,630 judgments · page 263 of 382
Tribunals and Commissions02 Feb 2023Allowed
Monnet Ispat & Energy Limited Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0012
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 250(5)
Tribunals and Commissions02 Feb 2023Dismissed
Nicetel Electronic Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0011
Income Tax Act, 1961 — Section 68, 69CEvidence Act, 1872 — Section 101
Tribunals and Commissions02 Feb 2023Allowed
Rakshita Patel Vs P.C.I.T.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0010
Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 54, 54F, 142(1), 143(3), 148, 263, 263(1), 271D, 271E
Tribunals and Commissions02 Feb 2023Allowed
Income Tax Officer Vs Damini Wadhwa
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0009
Income Tax Act, 1961 — Section 131(1)(d), 143(3)
Tribunals and Commissions02 Feb 2023Allowed
Pushpa Devi Bajaj Vs Dy.C.I.T.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0008
Income Tax Act, 1961 — Section 132, 132A, 132(4), 133A, 143(2), 143(3), 147, 153A, 153A(1), 153A(2), 153C
Tribunals and Commissions01 Feb 2023Dismissed
A.C.I.T. Vs M/S PCI Limited
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0049
Income Tax Act, 1961 — Section 2(22)(e), 133(6)
Tribunals and Commissions01 Feb 2023Allowed
ACIT Vs Rishi Agarwal
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0048
Income Tax Act, 1961 — Section 69A, 115BBE, 142(1), 144, 147, 148, 250(6)
Tribunals and Commissions01 Feb 2023Allowed
M/S Pegasus Integrated Systems P Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0047
Income Tax Act, 1961 — Section 68, 69C, 132, 132(4), 143(1), 143(2), 143(3), 153A
Tribunals and Commissions01 Feb 2023Dismissed
DCIT Vs Partani Appliances P. Ltd.
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0002
Income Tax Act, 1961 — Section 69, 132, 142(1), 148, 148A(d), 153A, 153C, 250, 271(1)(C)
Tribunals and Commissions01 Feb 2023Allowed
Blue Sky Portfolios Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2023) 02 ITAT CK 0001
Income Tax Act, 1961 — Section 68, 143(3), 147, 250(6)
Tribunals and Commissions31 Jan 2023Partly Allowed
Madhu Bhaduri Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0074
Income Tax Act, 1961 — Section 49, 143(3)
Tribunals and Commissions31 Jan 2023Allowed
Sahdev Jewellers Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0073
Income Tax Act, 1961 — Section 10A, 143(3), 145(3), 250, 271(1)(C)
Tribunals and Commissions31 Jan 2023Partly Allowed
Prisma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0072
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(iv), 36(1)(va), 43B, 43B(b), 139(1)
Tribunals and Commissions31 Jan 2023Allowed
Fox Mandal & Co. Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0071
Income Tax Act, 1961 — Section 143(1), 250
Tribunals and Commissions31 Jan 2023Allowed
Nanda Devi Outdoor Leadership School India Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0070
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 12A, 12AA, 12AA(1)(b), 80G
Tribunals and Commissions31 Jan 2023Partly Allowed
MUFG Bank Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0069
Income Tax Act, 1961 — Section 143(3), 144C(3), 234D, 244A, 254, 271(1)(c)
Tribunals and Commissions31 Jan 2023Dismissed
M/S Jindal Saw Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0068
Income Tax Rules, 1962 — Rule 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 40(a)(ia), 115JB, 194C, 194I, 201(1), 201(1A)
Tribunals and Commissions31 Jan 2023Partly Allowed
M/S. Genpact Services LLC Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0067
Tribunals and Commissions31 Jan 2023Allowed
Oxbow Energy Solutions Llc Vs DCIT
Income Tax Appellate Tribunal · (2023) 01 ITAT CK 0066
Income Tax Act, 1961 — Section 10(38), 69A, 133(6), 142(1), 144, 144C, 144C(1), 144C(8), 144C(10), 144C(13), 147, 148