Tribunals and Commissions15 Mar 2023Partly Allowed
M/S VRP Landbase (P) Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0061
Income Tax Act, 1961 — Section 68, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,684 judgments · page 257 of 385
Tribunals and Commissions14 Mar 2023Partly Allowed
Sunil Kumar Bagga Vs Income Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0038
Income Tax Act, 1961 — Section 68, 143(3), 144, 147, 148
Tribunals and Commissions14 Mar 2023Dismissed
DCIT Vs M/S. PTC India Financial Services Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0037
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 32, 143(1)
Tribunals and Commissions14 Mar 2023Dismissed
Pooja Jain Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0036
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 131
Tribunals and Commissions14 Mar 2023Dismissed
DCIT Vs Havells India Ltd
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0035
Income Tax Act, 1961 — Section 115JB, 143(3), 154, 250, 271(1)(c)
Tribunals and Commissions14 Mar 2023Dismissed
ITO Vs M/S Baba Alloys Pvt. Ltd.
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0034
Income Tax Rules, 1962 — Rule 46A, 46A(1)(d)Income Tax Act, 1961 — Section 68, 131, 132(4), 133(6), 153A, 277A
Tribunals and Commissions14 Mar 2023Dismissed
ITO Vs Shobha Agnihotri
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0033
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(16A), 68, 117, 117(1), 120, 120(1), 120(2), 142(1), 143(3), 144, 147, 148, 268A, 268A(1)Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1)
Tribunals and Commissions13 Mar 2023Partly Allowed
Boston Scientific India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal ·
Income Tax Rules, 1962 — Rule 10BIncome Tax Act, 1961 — Section 32, 37, 37(1), 143(3), 144B, 144C(1), 194J
Tribunals and Commissions13 Mar 2023Allowed
Paramount Restaurants Pvt. Ltd Vs CIT(A)
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0044
Income Tax Act, 1961 — Section 22, 23, 23(1), 194, 194C, 194I, 201(1A)
Tribunals and Commissions13 Mar 2023Allowed
Shambhu Dayal Harish Chand Charitable Trust Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0043
Income Tax Act, 1961 — Section 11(1), 11(2), 139(1), 143, 143(1), 154
Tribunals and Commissions13 Mar 2023Allowed
AVL Technical Centre Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0042
Income Tax Act, 1961 — Section 92CA, 92CA(1), 234B, 234C, 271(1)(c)
Tribunals and Commissions13 Mar 2023Allowed
Jaiprakash Associates Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0041
Income Tax Act, 1961 — Section 40a(ai), 201
Tribunals and Commissions13 Mar 2023Partly Allowed
M/S. Botil Oil Tools India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0040
Income Tax Act, 1961 — Section 35(2AB), 133(6), 143(3)
Tribunals and Commissions13 Mar 2023Allowed
Shikshadeep Education Trust Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0039
Income Tax Act, 1961 — Section 11, 11(1), 11(4A), 12, 154, 164(2)
Tribunals and Commissions10 Mar 2023Allowed
Vivek Garg Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0032
Income Tax Act, 1961 — Section 69
Tribunals and Commissions10 Mar 2023Allowed
Davinder Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0031
Income Tax Act, 1961 — Section 10(37), 143(1), 154
Tribunals and Commissions10 Mar 2023Allowed/Partly Allowed
Sunil Sethi Vs DCIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0030
Income Tax Act, 1961 — Section 69A, 132(1), 143(2), 251
Tribunals and Commissions10 Mar 2023Allowed
M/S. PVR Pictures Ltd. Vs Dy.CIT
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0029
Income Tax Act, 1961 — Section 32(2), 115JB, 115JB(2)(iii), 143(3)
Tribunals and Commissions09 Mar 2023Allowed
Aleenjeet Vs ITO
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0028
Income Tax Act, 1961 — Section 44AF, 143(3), 147
Tribunals and Commissions09 Mar 2023Partly Allowed
Abhay Bhardwaj Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2023) 03 ITAT CK 0027
Income Tax Act, 1961 — Section 69, 69A, 115BBE, 143(1), 234B, 234C