COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 255 of 388

Tribunals and Commissions19 Apr 2023Allowed

Sanjay Gupta Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0044

Income Tax Act, 1961 — Section 10(38), 142(1), 143(2)
Tribunals and Commissions17 Apr 2023Allowed

Kunwar Ayub Ali Vs ITO

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0039

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 143(1), 144, 147, 148, 148(2)
Tribunals and Commissions17 Apr 2023Dismissed

Dy. C.I.T. Vs Sanjay Singhal

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0038

Income Tax Act, 1961 — Section 69A, 115BBE, 132, 133A, 143(3), 153A
Tribunals and Commissions17 Apr 2023Allowed

Shobha Jain Vs Dy. C.I.T.

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0037

Income Tax Act, 1961 — Section 69A, 115BBE, 131, 131(1A), 271AAB
Tribunals and Commissions17 Apr 2023Dismissed

Vikram Dhirani Vs ACIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0036

Income Tax Act, 1961 — Section 131, 132(4), 142(1), 143(2), 143(3), 153A, 153B, 271(1)(b), 271(1)(c)
Tribunals and Commissions17 Apr 2023Allowed

Ajay Kumar Mishra Vs DCIT

Income Tax Appellate Tribunal · (2023) 04 ITAT CK 0035

Income Tax Rules, 1962 — Rule 128, 128(8), 128(8)(ii), 128(9)Income Tax Act, 1961 — Section 10A(5), 44BBB, 80AC, 80-IA(7), 90, 90(2), 91, 139(1), 143(1)(a), 143(3), 144B, 234A, 234B, 234C, 295, 295(1), 295(2)(ha)